BHILWARA GREEN ENERGY LIMITED,DELHI vs. NFAC 0R DCIT CIRCLE 4(2), DELHI
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आयकर अपीलीय अिधकरण, िद"ी पीठ", नई िद"ी INCOME TAX APPELLATE TRIBUNAL, DELHI BENCHES, ‘I” NEW DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER AND SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER ITTPA No.15/DEL/2025 िनधा"रण वष"/Assessment Years: 2022-23) CLEAN WIND POWER DCIT, Circle-4(2), (BABLESHWAR) PRIVATE C.R. Building and National LIMITED Faceless Assessment Cente, PLOT NO. 201, GROUND FLOOR, Income Tax Department, Vs. PHASE-III, OKHLA INDUSTRIAL New Delhi-110020 ESTATE, SOUTH DELHI, NEW DELHI-110020 अपीलाथ" Appellant ""थ" Respondent Permanent Account Number of Assessee: AAGCC6896D
ITITA No.61/DEL/2025 िनधा"रण वष"/Assessment Years: 2022-23) CLEAN SOLAR POWER (DHAR) DCIT, Circle-4(2), PRIVATE LIMITED C.R. Building and National PLOT NO. 201, GROUND FLOOR, Faceless Assessment Cente, PHASE- III, OKHLA INDUSTRIAL Vs. Income Tax Department, ESTATE, SOUTH DELHI, New Delhi-110020 NEW DELHI-110020 अपीलाथ" Appellant ""थ" Respondent Permanent Account Number of Assessee: AAFCC4853P
ITITA No.66/DEL/2025 िनधा"रण वष"/Assessment Years: 2022-23) CLEAN WIND POWER (SATARA) DCIT, Circle-4(2), PRIVATE LIMITED C.R. Building and National Faceless Assessment Cente, PLOT NO. 201, GROUND FLOOR, Income Tax Dep
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