← All Benches
ITAT Delhi Bench
78,012 judgments
SERVICENOW NEDERLAND BV,HYDERABAD vs ACIT, CIRCLE INTL. TAX. 3(1)(2), DELHI
ITITA 45/DEL/2026[2023-24]Status: Disposed28/7/2026AY 2023-24
ADOBE SYSTEMS SOFTWARE IRELAND LIMITED,DUBLIN, IRELAND vs CIRCLE 1(1)(1) - ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITITA 24/DEL/2026[2023-24]Status: Disposed28/7/2026AY 2023-24
SMBC AVIATION CAPITAL LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 3(1)(2), INTERNATIONAL TAX, DELHI, DELHI
ITITA 161/DEL/2026[2023-24]Status: Disposed28/7/2026AY 2023-24
CELESTIAL AVIATION TRADING 62 LIMITED,AVIATION HOUSE, SHANNON, CO. CLARE, IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD
ITITA 160/DEL/2026[2023-24]Status: Disposed28/7/2026AY 2023-24
CELESTIAL AVIATION TRADING 64 LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD,
ITITA 159/DEL/2026[2023-24]Status: Disposed28/7/2026AY 2023-24
CELESTIAL AVIATION TRADING 69 LIMITED,AVIATION HOUSE, SHANNON, CO. CLARE, IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD
ITITA 158/DEL/2026[2023-24]Status: Disposed28/7/2026AY 2023-24
CELESTIAL AVIATION TRADING 36 LIMITED,AVIATION HOUSE, SHANNON, CO. CLARE, IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD
ITITA 157/DEL/2026[2023-24]Status: Disposed28/7/2026AY 2023-24
PRASHANTHI DUGGI,NEW YORK vs ITO, INT. TAX -1, HYDERABAD
ITITA 106/DEL/2026[2017-18]Status: Disposed28/7/2026AY 2017-18
ANSHUMAN SINGH NEHRA L/H AJIT SINGH,DECEASED vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), GURGAON
ITITA 79/DEL/2025[2017-18]Status: Disposed28/7/2026AY 2017-18
DCIT, NOIDA vs HONDA MOTOR CO LTD, JAPAN
ITITA 37/DEL/2025[2011-12]Status: Disposed28/7/2026AY 2011-12
MADHAVI SWARUP ,NEW DELHI vs ACIT CENTRAL CIRCLE- 20 , NEW DELHI
ITA 985/DEL/2026[2023-24]Status: Disposed28/7/2026AY 2023-24
MAHENDAR KUMAR SONI,NEW DELHI vs DCIT, CENTRAL CIRCLE 26, DELHI
ITA 901/DEL/2026[2019-20]Status: Disposed28/7/2026AY 2019-20
MAHENDAR KUMAR SONI,DELHI, INDIA vs OFFICE OF THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 26, DELHI, DELHI
ITA 900/DEL/2026[2018-19]Status: Disposed28/7/2026AY 2018-19
MAHENDAR KUMAR SONI,NEW DELHI vs DCIT, CENTRAL CIRCLE-26, DELHI
ITA 899/DEL/2026[2017-18]Status: Disposed28/7/2026AY 2017-18
MAHENDAR KUMAR SONI,NEW DELHI vs DCIT, CENTRAL CIRCLE-26, DELHI, NEW DELHI
ITA 898/DEL/2026[2016-17]Status: Disposed28/7/2026AY 2016-17
MAHENDAR KUMAR SONI,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 26, DELHI, NEW DELHI
ITA 897/DEL/2026[2015-16]Status: Disposed28/7/2026AY 2015-16
SUKHBIR SINGH,HARYANA vs ITO WARD -2, ROHTAK
ITA 768/DEL/2026[2020-21]Status: Disposed28/7/2026AY 2020-21
HARMONY FOREX AND TRAVELS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
ITA 6013/DEL/2026[2017-18]Status: Disposed28/7/2026AY 2017-18
ANITA,HARYANA vs ITO. WARD-1, HISSAR, HARYANA
ITA 5460/DEL/2026[2018-19]Status: Disposed28/7/2026AY 2018-19
INDIRA YADAV,REWARI vs ITO WARD 1, REWARI
ITA 5356/DEL/2026[2017-18]Status: Disposed28/7/2026AY 2017-18