GAURAV RAKHECHA,NEW DELHI vs. ACIT CC-13, JHANDEWALAN, NEW DELHI
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Income Tax Appellate Tribunal, “C” BENCH, DELHI
Before: SHRI ANUBHAV SHARMA
PER ANUBHAV SHARMA, JM:
These appeals preferred by the Assessee against the order of the Ld. Commissioner of Income Tax (Appeals)-26, New Delhi (hereinafter referred to as the First Appellate Authority or ‘the ld. FAA’ for short) in P a g e | 2 ITA Nos. 4364 to 4369/Del/2024 Gaurav Rakhecha (AYs: 2015-16, 2017-18 to 2021-22) appeals filed before him against the orders of the ld. Assessing Officer
(hereinafter referred to as the Ld. AO, for short) p
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