← All Benches
ITAT Delhi Bench
78,012 judgments
KMP EXPRESSWAYS LIMITED,NEW DELHI vs JCIT, TDS-RANGE-75, DELHI
ITA 4224/DEL/2026[2012-13]Status: Disposed30/7/2026AY 2012-13
RAJESH BHATEJA,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 3955/DEL/2026[2016-17]Status: Disposed30/7/2026AY 2016-17
BRIJ BALA BARTWAL,UTTAR PRADESH vs INCOME TAX OFFICER, NOIDA, UTTAR PRADESH
ITA 3915/DEL/2026[2016-17]Status: Disposed30/7/2026AY 2016-17
AZAD SINGH,NEW DELHI vs ITO-WARD 58(7) DELHI, NEW DELHI
ITA 3911/DEL/2026[2024-25]Status: Disposed30/7/2026AY 2024-25
SATISH CHANDER,MAYUR VIHAR,EAST DELHI vs ITO DEL-W-(73)(93), DELHI
ITA 3910/DEL/2026[2019-20]Status: Disposed30/7/2026AY 2019-20
ANIL RATHEE,ROHTAK vs ITO WARD-1 ROHTAK, ROHTAK
ITA 3847/DEL/2026[2012-13]Status: Disposed30/7/2026AY 2012-13
INCOME TAX OFFICER, DELHI vs KESHAV KUMAR, DELHI
ITA 365/DEL/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
ANKUSH SALUJA,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5, NEW DELHI
ITA 3416/DEL/2026[2020-21]Status: Disposed30/7/2026AY 2020-21
VINOD KUMAR SALUJA,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5, DELHI
ITA 3415/DEL/2026[2020-21]Status: Disposed30/7/2026AY 2020-21
LAIQ AHMED KHAN,SAMBHAL vs LD. INCOME TAX OFFICER, WARD - 1(5), SAMBHAL, SAMBHAL
ITA 3414/DEL/2026[2020-2021]Status: Disposed30/7/2026AY 2020-2021
KRISHNA KRISHNA JEWELLERS PVT LTD,PANIPAT vs INCOME TAX OFFICER WARD-1 PANIPAT, HARYANA
ITA 3408/DEL/2026[2016-17]Status: Disposed30/7/2026AY 2016-17
PHOOL KUMAR,HARYANA vs ITO, WARD-3, ROHTAK
ITA 3297/DEL/2026[2020-21]Status: Disposed30/7/2026AY 2020-21
DEEPAK SOLANKI,GURGAON vs WARD 1(4) GURGAON, HARYANA
ITA 2480/DEL/2026[2014-15]Status: Disposed30/7/2026AY 2014-15
RASHTRIYA SHIKSHAK KALYAN PRATISTHAN,BIKANER vs COMMISSIONER OF INCOME TAX APPEALS, DELHI
ITA 2406/DEL/2026[2019-20]Status: Disposed30/7/2026AY 2019-20
HIMANSHU LALWANI,NEW DELHI vs DCIT, CENTRAL CIRCLE 15, DELHI, DELHI
ITA 1924/DEL/2026[2022-23]Status: Disposed30/7/2026AY 2022-23
VIPIN KUMAR,DELHI vs ACIT, CC-3, DELHI
ITA 1009/DEL/2026[2023-24]Status: Disposed30/7/2026AY 2023-24
FOCUS INDUSTRIAL RESOURCES LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI
ITA 9066/DEL/2025[2014-15]Status: Disposed30/7/2026AY 2014-15
FOCUS INDUSTRIAL RESOURCES LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI
ITA 9065/DEL/2025[2013-14]Status: Disposed30/7/2026AY 2013-14
FOCUS INDUSTRIAL RESOURCES LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI
ITA 9064/DEL/2025[2010-11]Status: Disposed30/7/2026AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs D R APPARELS AND FASHION PRIVATE LIMITED, NEW DELHI
ITA 8877/DEL/2025[2016-17]Status: Disposed30/7/2026AY 2016-17
