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ITAT Delhi Bench

78,012 judgments

PRAVEEN KUMAR GUPTA,DELHI vs ACIT, CENTRAL CIRCLE-16, DELHI

ITA 4236/DEL/2025[2017-18]Status: Disposed31/7/2026AY 2017-18

PRAVEEN KUMAR GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI

ITA 4235/DEL/2025[2016-17]Status: Disposed31/7/2026AY 2016-17

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

PRAVEEN KUMAR GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI

ITA 4234/DEL/2025[2015-16]Status: Disposed31/7/2026AY 2015-16

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

PRAVEEN KUMAR GUPTA,DELHI vs ACIT CENTRAL CIRCLE-16, DELHI

ITA 4233/DEL/2025[2014-15]Status: Disposed31/7/2026AY 2014-15

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

PRAVEEN KUMAR GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI

ITA 4232/DEL/2025[2013-14]Status: Disposed31/7/2026AY 2013-14

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

PRAVEEN KUMAR GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI

ITA 4231/DEL/2025[2012-13]Status: Disposed31/7/2026AY 2012-13

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

PRINCIPAL COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, DELHI vs BENNETT WILLIAMSON ENGINEERS LTD

ITA/596/202630/7/2026

PRINCIPAL COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, DELHI- 1 vs BENNETT WILLIAMSON ENGINEERS LTD

ITA/599/202630/7/2026

SIMON MARANDI,,NEW DELHI vs ACIT, NEW DELHI

ITSSA 99/DEL/1997[01/04/1986 to 26/04/1996]Status: Disposed30/7/2026

SOTI INDIA PRIVATE LIMITED,GURGAON, HARYANA vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, DELHI

ITTPA 5554/DEL/2024[2021-22]Status: Disposed30/7/2026AY 2021-22

ANIL MANILAL,MUMBAI vs DCIT CIRLE INT TAX 2(2)(1), DELHI

ITITA 33/DEL/2026[2016-17]Status: Disposed30/7/2026AY 2016-17

AMAN KUMAR,NOIDA vs ACIT, INT. TAX. , NOIDA

ITITA 3/DEL/2026[2017-18]Status: Disposed30/7/2026AY 2017-18

SNEHLATA,REWARI vs ASSESSING OFFICER, SONIPAT

ITA 5462/DEL/2026[2024-25]Status: Disposed30/7/2026AY 2024-25

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-75(1), DELHI, DELHI vs MAHAGUN REAL ESTATE PRIVATE LIMITED, DELHI

ITA 518/DEL/2026[2013-14]Status: Disposed30/7/2026AY 2013-14

NOUVELLE KNOWLEDGE SERVICES LLP,DELHI vs ITO WARD 44(6), DELHI, DELHI

ITA 5155/DEL/2026[2019-20]Status: Disposed30/7/2026AY 2019-20

JAI KANWAR,SONIPAT, HARYANA vs ITO, WARD 1, SONEPAT, SONIPAT, HARYANA

ITA 4993/DEL/2026[2014-15]Status: Disposed30/7/2026AY 2014-15

RAJAT BHASIN,DELHI vs INCOME TAX OFFICER, WARD - 43(1), DELHI, NEW DELHI

ITA 498/DEL/2026[2018-19]Status: Disposed30/7/2026AY 2018-19

SUDESH KUMAR YADAV,GURUGRAM vs INCOME TAX OFFICER, WARD 4(3), GURGAON

ITA 4965/DEL/2026[2012-13]Status: Disposed30/7/2026AY 2012-13

ORANGE PLUS MEDIA SOLUTION PVT LTD,NEW DELHI vs DCIT-CIRCLE 19(1),DELHI, NEW DELHI

ITA 460/DEL/2026[2020-21]Status: Disposed30/7/2026AY 2020-21

SUBHASH KUMAR BANSAL,NOIDA vs ITO, WARD-5(2)(4), NOIDA, NOIDA

ITA 455/DEL/2026[2018-19]Status: Disposed30/7/2026AY 2018-19