← All Benches
ITAT Delhi Bench
78,012 judgments
VIRENDER GUPTA,DELHI vs ACIT CENTRAL CIRCLE-16, DELHI
ITA 4225/DEL/2025[2013-14]Status: Disposed31/7/2026AY 2013-14
VIRENDER GUPTA,DELHI vs ACIT,CENTRAL CIRLCLE-16, DELHI
ITA 4224/DEL/2025[2012-13]Status: Disposed31/7/2026AY 2012-13
JANES DEFENSE INDIA LLP,DELHI vs ASSESSMENT UNIT, DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 5387/DEL/2024[2021-22]Status: Disposed31/7/2026AY 2021-22
GE INDIA INDUSTRIAL PRIVATE LIMTED,NEW DELHI vs ACIT, (OSD), NEW DELHI
ITA 3020/DEL/2022[2018-19]Status: Disposed31/7/2026AY 2018-19
GE INDIA INDUSTRIAL PRIVATE LIMTED,DELHI vs ACIT, (OSD), NEW DELHI
ITA 3019/DEL/2022[2017-18]Status: Disposed31/7/2026AY 2017-18
ARAWALI FINLEASE PRIVATE LIMITED,DELHI vs ITO, WARD-3(2), NEW DELHI
ITA 480/DEL/2020[2009-10]Status: Disposed31/7/2026AY 2009-10
RASHMI SALWAN,NEW DELHI vs ITO, WARD-40(2), NEW DELHI
ITA 236/DEL/2020[2015-16]Status: Disposed31/7/2026AY 2015-16
INTERNATIONAL TRACTORS LTD.,DELHI vs DCIT (LTU), CIRCLE-1, NEW DELHI
ITA 7412/DEL/2019[2015-16]Status: Disposed31/7/2026AY 2015-16
INTERNATIONAL TRACTORS LTD.,DELHI vs DCIT (LTU), CIRCLE-1, NEW DELHI
ITA 7411/DEL/2019[2014-15]Status: Disposed31/7/2026AY 2014-15
OZONE BUILDERS & DEVELOPERS PVT LTD,FARIDABAD vs DCIT CIRCLE-II, FARIDABAD
ITA 4691/DEL/2019[2013-14]Status: Disposed31/7/2026AY 2013-14
ADDL.CIT, SPECIAL RANGE-6, NEW DELHI vs MAKEMYTRIP INDIA PVT. LTD., GURGAON
ITA 6397/DEL/2017[2010-11]Status: Disposed31/7/2026AY 2010-11
DCIT, NEW DELHI vs VISHWANATH SINGHAL, DELHI
ITA 2028/DEL/2025[2018-19]Status: Disposed31/7/2026AY 2018-19
SHRI M. BALAGANESH (Accountant Member)
MUNNI LAL,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
ITA 4244/DEL/2025[2018-19]Status: Disposed31/7/2026AY 2018-19
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
MUNNI LAL, DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
ITA 4243/DEL/2025[2017-18]Status: Disposed31/7/2026AY 2017-18
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
MUNNI LAL,DELHI vs ACIT, CENTRAL CIRCLE-16, DELHI
ITA 4242/DEL/2025[2016-17]Status: Disposed31/7/2026AY 2016-17
MUNNI LAL,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
ITA 4241/DEL/2025[2015-16]Status: Disposed31/7/2026AY 2015-16
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
MUNNI LAL,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
ITA 4240/DEL/2025[2014-15]Status: Disposed31/7/2026AY 2014-15
MUNNI LAL,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
ITA 4239/DEL/2025[2013-14]Status: Disposed31/7/2026AY 2013-14
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
MUNNI LAL,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
ITA 4238/DEL/2025[2012-13]Status: Disposed31/7/2026AY 2012-13
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
PRAVEEN KUMAR GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
ITA 4237/DEL/2025[2018-19]Status: Disposed31/7/2026AY 2018-19
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)