INTERNATIONAL TRACTORS LTD.,DELHI vs. DCIT (LTU), CIRCLE-1, NEW DELHI
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Income Tax Appellate Tribunal, DELHI BENCH ‘A’’ : NEW DELHI
Before: SHRI MAHAVIR SINGH & SHRI MANISH AGARWAL
PER MAHAVIR SINGH, VICE PRESIDENT :
These appeals have been filed by the Assessee against the respective orders passed by the Ld. CIT(A)/NFAC, New Delhi for the assessment years 2014-15 & 2015-16 respectively. Since common grounds have been raised in both the appeals, hence, these appeals were heard together and are being disposed of by this common order for the sake of convenience, by dealing with the facts of the assessment year 2014-15 as lead case.
Following grounds have been raised in assessment years 2014-15 & 2015-
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