← All Benches
ITAT Dehradun Bench
1,438 judgments
BLOCK DEVELOPMENT OFFICER,BIJNOR vs THE COMMISSIONER OF INCOME TAX (A), HLDWANI
ITA 212/DDN/2019[2014-15]Status: Disposed28/2/2023AY 2014-15
BLOCK DEVELOPMENT OFFICER,BIJNOR vs THE COMMISSIONER OF INCOME TAX (A), HALDWANI
ITA 211/DDN/2019[2016-17]Status: Disposed28/2/2023AY 2016-17
BLOCK DEVELOPMENT OFFICER,BIJNOR vs THE COMMISSIONER OF INCOME TAX (A), HALDEANI
ITA 210/DDN/2019[2015-16]Status: Disposed28/2/2023AY 2015-16
BLOCK DEVELOPMENT OFFICER,BIJNOR vs THE COMMISSIONER OF INCOME TAX (A), HALDWANI
ITA 209/DDN/2019[2014-15]Status: Disposed28/2/2023AY 2014-15
BLOCK DEVELOPMENT OFFICER,BIJNOR vs THE COMMISSIONER OF INCOME TAX(A), HALDWANI
ITA 196/DDN/2019[2013-14]Status: Disposed28/2/2023AY 2013-14
BLOCK DEVELOPMENT OFFICER, BIJNOR vs THE COMMISSIONER OF INCOME TAX (A), HALDWANI
ITA 195/DDN/2019[2013-14]Status: Disposed28/2/2023AY 2013-14
LATE SHRI CHANDRA PRAKASH CHAUDHARY THROUGH LEAGAL HEIR MRS. ANJU CHAUDHARY,NEW DELHI vs DCIT, CIRCLE- 1, DEHRADUN
ITA 4257/DEL/2018[2007-08]Status: Disposed28/2/2023AY 2007-08
SAHKUMBARI ASSOCIATES,DEHRADUN vs ACIT, CIRCLE-2, DEHRADUN
ITA 261/DEL/2018[2014-15]Status: Disposed28/2/2023AY 2014-15
ACIT, MEERUT vs SHRI SACHIN UPADHAYA, DEHRADUN
ITA 3085/DEL/2011[2007-08]Status: Disposed28/2/2023AY 2007-08
SHEEL CHAND AGROILS PVT. LTD.,RUDRAPUR vs ACIT, CIRCLE- 1, HALDWANI
ITA 5784/DEL/2017[2014-15]Status: Disposed24/2/2023AY 2014-15
SHEEL CHAND AGROILS PVT. LTD.,RUDRAPUR vs ACIT, CIRCLE- 1, HALDWANI
ITA 4088/DEL/2017[2013-14]Status: Disposed24/2/2023AY 2013-14
ADITYA VERMA,DEHRADUN vs DCIT, CENTRAL CIRCLE, DEHRADUN
ITA 222/DEL/2019[2008-09]Status: Disposed22/2/2023AY 2008-09
DEEPAK MITTAL,HARIDWAR vs PR.CIT, CENTRAL, KANPUR
ITA 1864/DEL/2018[2007-08]Status: Disposed22/2/2023AY 2007-08
THE NAINITAL BANK LTD.,NAINITAL vs PR. CIT, HALDWANI
ITA 3343/DEL/2016[2010-11]Status: Disposed21/2/2023AY 2010-11
URMILA RANI,HARIDWAR vs PR.CIT, CENTRAL, KANPUR
ITA 1863/DEL/2018[2007-08]Status: Disposed20/2/2023AY 2007-08
SHRI PURAN SINGH VERMA,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME-TAX, DEHRADUN
ITA 3401/DEL/2015[2009-10]Status: Disposed31/1/2023AY 2009-10
SHRI PURAN SINGH VERMA,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME-TAX, DEHRADUN
ITA 3400/DEL/2015[2008-09]Status: Disposed31/1/2023AY 2008-09
SHRI ADITYA VERMA,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME-TAX, DEHRADUN
ITA 3399/DEL/2015[2009-10]Status: Disposed31/1/2023AY 2009-10
SHRI ADITYA VERMA,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME-TAX, DEHRADUN
ITA 3398/DEL/2015[2008-09]Status: Disposed31/1/2023AY 2008-09
SHRI CHHOTEY LAL VERMA,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME-TAX, DEHRADUN
ITA 3397/DEL/2015[2009-10]Status: Disposed31/1/2023AY 2009-10
