← All Benches
ITAT Dehradun Bench
1,438 judgments
RISHI BANSAL,DEHRADUN vs DCIT, CENTRAL CIRCLE, DEHRADUN
ITA 119/DDN/2019[2013-14]Status: Disposed20/6/2023AY 2013-14
RISHI BANSAL,DEHRADUN vs DCIT, CENTRAL CIRCLE, DEHRADUN
ITA 118/DDN/2019[2012-13]Status: Disposed20/6/2023AY 2012-13
CONVENTIONAL FASTNERS,HARIDWAR vs ITO, HARIDWAR
ITA 6686/DEL/2015[2012-13]Status: Disposed20/6/2023AY 2012-13
SMT. SAPNA GUPTA,HARIDWAR vs THE PRINCIPAL COMMISSIONER OF INCOEM TAX, DEHRADUN
ITA 16/DDN/2021[2009-2010]Status: Disposed8/6/2023AY 2009-2010
KARAM SAFETY PRIVATE LIMITED,UDHAM SINGH NAGAR vs THE INCOME TAX OFFICER, WARD-2(3)(5), UDHAM SINGH NAGAR
ITA 3/DDN/2022[2017-18]Status: Disposed23/5/2023AY 2017-18
KARAM SAFETY PRIVATE LIMITED,SITARGANJ vs THE INCOME TAX OFFICER, WARD-2(3)(5), UDHAM SINGH NAGAR
ITA 24/DDN/2022[2018-19]Status: Disposed23/5/2023AY 2018-19
SARASWATI DYNAMICS P.LTD,ROORKEE vs ACIT, HARIDWAR
ITA 179/DDN/2019[2012-13]Status: Disposed23/5/2023AY 2012-13
SARASWATI DYNAMICS P.LTD,ROORKEE vs ACIT, HARIDWAR
ITA 178/DDN/2019[2011-12]Status: Disposed23/5/2023AY 2011-12
SIME DARBY ENGINEERING SDN BHD,GURGAON vs DCIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 1927/DEL/2017[2012-13]Status: Disposed22/5/2023AY 2012-13
SIME DARBY ENGINEERING SDN BHD,GURGAON vs DCIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 1926/DEL/2017[2011-12]Status: Disposed22/5/2023AY 2011-12
RAJU VERMA,DEHRADUN vs DCIT, CENTRAL CIRCLE, DEHRADUN
ITA 7797/DEL/2017[2010-11]Status: Disposed10/5/2023AY 2010-11
ITO, DEHRADUN vs M/S. UNISON DEVELOPERS PVT. LTD., DEHRADUN
ITA 25/DEL/2017[2007-08]Status: Disposed3/5/2023AY 2007-08
SVIIT SOFTWARE PVT. LTD.,NEW DELHI vs DCIT, CENTRAL CIRCLE- 32, NEW DELHI
ITA 4357/DEL/2018[2012-13]Status: Disposed21/4/2023AY 2012-13
FAMILY WELFARE CENTRE,DEHRADUN vs ACIT, CPC(TDS), GHAZIABAD
ITA 84/DDN/2019[2016-17]Status: Disposed10/3/2023AY 2016-17
PURAN SINGH VERMA,DEHRADUN vs DCIT, CENTRAL CIRCLE, DEHRADUN
ITA 74/DEL/2019[2009-10]Status: Disposed10/3/2023AY 2009-10
BLOCK DEVELOPMENT OFFICER,BIJNOR RURAL vs THE COMMISSIONER OF INCOME TAX (A), HALDWANI
ITA 217/DDN/2019[2019-20]Status: Disposed28/2/2023AY 2019-20
BLOCK DEVELOPMENT OFFICER,BIJNOR RURAL vs THE COMMISSIONER OF INCOME TAX (A), HALDWANI
ITA 216/DDN/2019[2018-19]Status: Disposed28/2/2023AY 2018-19
BLOCK DEVELOPMENT OFFICER,BIJNOR RURAL vs THE COMMISSIONER OF INCOME TAX (A), HALDWANI
ITA 215/DDN/2019[2017-18]Status: Disposed28/2/2023AY 2017-18
BLOCK DEVELOPMENT OFFICER,BIJNOR RURAL vs THE COMMISSIONER OF INCOME TAX (A), HALDWANI
ITA 214/DDN/2019[2015-16]Status: Disposed28/2/2023AY 2015-16
BLOCK DEVELOPMENT OFFICER,BIJNOR vs THE COMMISSIONER OF INCOME TAX (A), HLDWANI
ITA 213/DDN/2019[2016-17]Status: Disposed28/2/2023AY 2016-17
