← All Benches
ITAT Dehradun Bench
1,438 judgments
SANJAY KUMAR,DEHRADUN vs PRCIT, DEHRADUN
ITA 2187/DEL/2018[2010-11]Status: Disposed23/6/2023AY 2010-11
DCIT, CENTRAL CIRCLE, DEHRADUN vs KAMAL GHANSALA, DEHRADUN
ITA 1858/DEL/2018[2014-15]Status: Disposed23/6/2023AY 2014-15
DCIT, CENTRAL CIRCLE, DEHRADUN vs KAMAL GHANSALA, DEHRADUN
ITA 1857/DEL/2018[2013-14]Status: Disposed23/6/2023AY 2013-14
DCIT, CENTRAL CIRCLE, DEHRADUN vs KAMAL GHANSALA, DEHRADUN
ITA 1856/DEL/2018[2012-13]Status: Disposed23/6/2023AY 2012-13
DCIT, CENTRAL CIRCLE, DEHRADUN vs GRAPHIC ERA EDUCATIONAL SOCIETY, DEHRADUN
ITA 1850/DEL/2018[2013-14]Status: Disposed23/6/2023AY 2013-14
SH. BAHAR AHMED,NEW DELHI vs ITO, KOTDWAR
ITA 749/DEL/2017[2012-13]Status: Disposed23/6/2023AY 2012-13
ITO, WARD- 1(4), RUDRAPUR vs M G ENGINEERING, U S NAGAR
ITA 4083/DEL/2017[2012-13]Status: Disposed23/6/2023AY 2012-13
OMEGA HERBS (P) LTD.,RUDRAPUR vs ITO, WARD- 1(5), U.S. NAGAR
ITA 3827/DEL/2017[2012-13]Status: Disposed23/6/2023AY 2012-13
SUBHASH SAINI,ROORKEE vs PR. CIT, DEHRADUN
ITA 3671/DEL/2017[2012-13]Status: Disposed23/6/2023AY 2012-13
M/S. ALLIED GLASSES,ROORKEE vs PR. CIT, DEHRADUN
ITA 3204/DEL/2017[2012-13]Status: Disposed23/6/2023AY 2012-13
GANESH NEGI,HARIDWAR vs ITO, UTTRAKHAND
ITA 2840/DEL/2017[2009-10]Status: Disposed23/6/2023AY 2009-10
DCIT, RISHIKESH vs SHRI AMIT KUMAR SHARMA, RISHIKESH
ITA 2905/DEL/2016[2012-13]Status: Disposed23/6/2023AY 2012-13
SHRI SHAHAZAD ALI,DEHRADUN vs ITO, DEHRADUN
ITA 1574/DEL/2015[2007-08]Status: Disposed23/6/2023AY 2007-08
SHRI AZAD ALI,DEHRADUN vs ITO, DEHRADUN
ITA 1572/DEL/2015[2007-08]Status: Disposed23/6/2023AY 2007-08
SHRI SALIM ALI,DEHRADUN vs ITO, DEHRADUN
ITA 1570/DEL/2015[2007-08]Status: Disposed23/6/2023AY 2007-08
NARENDRA SINGH NEGI,DELHI vs THE INCOME TAX OFFICER, WARD-2(1), DEHRADUN
ITA 207/DDN/2019[2016-17]Status: Disposed22/6/2023AY 2016-17
DISTRICT PROGRAMME OFFICE,ALMORA vs ITO - TDS, HALDWANI
ITA 174/DDN/2019[2017-18]Status: Disposed22/6/2023AY 2017-18
ITO, WARD-1(3)(2), NEW DELHI vs LAXMI ELECTRONICS, HARIDQAR
ITA 4711/DEL/2017[2009-10]Status: Disposed22/6/2023AY 2009-10
J.P. JAIN MEMEMORIAL EDUCATIONAL AND WELFARE TRUST,UTTRAKHAND vs CIT (EXEMPTIONS), LUCKNOW
ITA 5948/DEL/2016[]Status: Disposed22/6/2023
LOKESH KUMAR, PROP.,KOTDWAR vs ITO, KOTDWAR
ITA 5619/DEL/2016[2011-12]Status: Disposed22/6/2023AY 2011-12
