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ITAT Dehradun Bench

1,438 judgments

SHRI CHHOTEY LAL VERMA,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME-TAX, DEHRADUN

ITA 3396/DEL/2015[2008-09]Status: Disposed31/1/2023AY 2008-09

PAUL GERARD JENNER,NOIDA vs ITO, WARD-1 (INTERNATIONAL TAXATION), DEEHRTADUN

ITA 5669/DEL/2018[2015-16]Status: Disposed18/1/2023AY 2015-16

JERRY KEMP KARTAR,NOIDA vs ITO, WARD-1 (INTERNATIONAL TAXATION), DEHRADUN

ITA 5668/DEL/2018[2015-16]Status: Disposed18/1/2023AY 2015-16

NORMAN GORGE WILSON,NOIDA vs ITO(INTERNATIONAL TAXATION),WARD-1, DEHRADUN

ITA 5667/DEL/2018[23015-16]Status: Disposed18/1/2023

BIPIN SINGH RANA,ALMORA vs ACIT, CIRCLE-3, NAINITAL

ITA 15/DDN/2019[2014-15]Status: Disposed9/1/2023AY 2014-15

SUBHASH GUPTA,DEHRADUN vs DCIT, CENTRAL CIRCLE, DEHRADUN

ITA 131/DDN/2019[2014-15]Status: Disposed5/1/2023AY 2014-15

RAO FARMOOD,ROORKEE vs ACIT, HARIDWAR

ITA 6375/DEL/2017[2009-10]Status: Disposed5/1/2023AY 2009-10

RAO FARMOOD,ROORKEE vs ACIT, HARIDWAR

ITA 6374/DEL/2017[2007-08]Status: Disposed5/1/2023AY 2007-08

PURAN SINGH NEGI,HALDWANI vs THE ASSIST COMMISSIONER OF INCOME TAX, NANITAL

ITA 33/DDN/2020[2016-17]Status: Disposed4/1/2023AY 2016-17

KULTAR SINGH,UDHAM SINGH NAGAR vs ITO- 1(4), RUDRAPUR

ITA 36/DDN/2019[2012-13]Status: Disposed3/1/2023AY 2012-13

INSTITUTE OF DRIVING & TRAFFIC RESEARCH,DEHRADUN vs ITO WARD -EXEMPTION, DEHRADUN

ITA 137/DDN/2019[2016-17]Status: Disposed3/1/2023AY 2016-17

DJ INFRABUILD PVT. LTD,DEHRADUN vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(4)(1), RISHIKESH

ITA 206/DDN/2019[2015-16]Status: Disposed29/12/2022AY 2015-16

BALDEV SINGH RAWAT,HARIDWAR vs ITO, WARD-1(3)(1), HARIDWAR

ITA 129/DDN/2019[2014-15]Status: Disposed29/12/2022AY 2014-15

B G EXPLORATION & PRODUCTION INDIA LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME, DDIT/ ADIT (INTERNATIONAL TAXATION), CIRCLE-1, DEHRADUN, DEHRADUN

ITA 47/DDN/2022[2018-19]Status: Disposed27/12/2022AY 2018-19

B G EXPLORATION & PRODUCTION INDIA LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME, DDIT/ ADIT (INTERNATIONAL TAXATION), CIRCLE-1, DEHRADUN, DEHRADUN, UTTARAKHAND

ITA 13/DDN/2022[2015-16]Status: Disposed27/12/2022AY 2015-16

ONGC AS REPRESENTATIVE ASSESSEE OF UNIVERSITY OF CALGARY, ALBERTA, CANADA,DEHRADUN vs DCIT (INTERNATIONAL TAXATION), DEHRADUN

ITA 1327/DEL/2016[2011-12]Status: Disposed27/12/2022AY 2011-12

ONGC AS REPRESENTATIVE ASSESSEE OF UNIVERSITY OF CALGARY, ALBERTA, CANADA,DEHRADUN vs ADIT, DEHRADUN

ITA 4877/DEL/2013[2010-11]Status: Disposed27/12/2022AY 2010-11

ONGC AS REPRESENTATIVE ASSESSEE OF SHELL GLOBAL SOLUTIONS INTL., B.V., NETHERLANDS.,DEHRADUN vs ADIT, DEHRADUN

ITA 439/DEL/2012[2008-09]Status: Disposed27/12/2022AY 2008-09

ONGC AS REPRESENTATIVE ASSESSEE OF CHEMICAL MARKET ASSOCIATES INC., EUROPE LTD.,DEHRADUN vs ADIT, DEHRADUN

ITA 438/DEL/2012[2007-08]Status: Disposed27/12/2022AY 2007-08

EKSHAD AHAMAD PATODI,U S NAGAR vs ACIT(OSD), WARD-2(3)(5), KHATIMA

ITA 76/DDN/2019[2012-13]Status: Disposed15/12/2022AY 2012-13