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ITAT Dehradun Bench

1,438 judgments

VEDVATI SINGH,DEHRADUN vs ACIT, DEHRADUN

ITA 31/DDN/2023[2016-17]Status: Disposed28/3/2025AY 2016-17

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

VEDVATI SINGH,DEHRADUN vs ACIT,CC, HALDWANI, HALDWANI

ITA 30/DDN/2023[2015-16]Status: Disposed28/3/2025AY 2015-16

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

VEDVATI SINGH,DEHRADUN vs ACIT, HALDWANI

ITA 29/DDN/2023[2014-15]Status: Disposed28/3/2025AY 2014-15

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

VEDVATI SINGH,DEHRADUN vs ACIT, CC, HALDWANI, HALDWANI

ITA 28/DDN/2023[2013-14]Status: Disposed28/3/2025AY 2013-14

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

VEDVATI SINGH ,DEHRADUN vs ACIT, HALDWANI

ITA 27/DDN/2023[2011-12]Status: Disposed28/3/2025AY 2011-12

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

M/S DRISHTI BUILDERS & PROMOTERS,,DEHRADUN vs DCIT, DEHRADUN

ITA 5499/DEL/2016[2013-14]Status: Disposed28/3/2025AY 2013-14

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

M/S DRISHTI BUILDERS & PROMOTERS,,DEHRADUN vs DCIT, DEHRADUN

ITA 5498/DEL/2016[2012-13]Status: Disposed28/3/2025AY 2012-13

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

BHANIYAWALA KISAAN SEWA SAHKARI SAMITI LIMITED,DEHARADUN vs THE INCOME TAX OFFICER, WARD-1(1)(2), DEHRADUN

ITA 12/DDN/2022[2017-18]Status: Disposed27/3/2025AY 2017-18

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SH. PUNEET SEHGAL,DEHRADUN vs ITO, DEHRADU

ITA 27/DDN/2024[2017-18]Status: Disposed21/3/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

VIJAY KUMAR KALA,DEHRADUN vs ITO, DEHRADUN

ITA 24/DDN/2024[2016-17]Status: Disposed21/3/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

OMGURU NIRMAN PRIVATE LIMITED,DEHRADUN vs CIT(A), NATIONAL FACELESS APPEAL CENTRE

ITA 203/DDN/2024[2012-13]Status: Disposed21/3/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

DEVENDRA KUMAR JAIN,DEHRADUN vs INCOME TAX OFFICER, DEHRADUN

ITA 201/DDN/2024[2016-17]Status: Disposed21/3/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

VIJAY KUMAR GUPTA,RISHIKESH vs INCOME-TAX OFFICER NATIONAL FACELESS ASSESSMENT CENTRE DELHI, RISHIKESH

ITA 192/DDN/2024[2014-15]Status: Disposed21/3/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SOCIAL EDUCATIONAL AND WELFARE ASSOCIATION,HALDWANI vs ITO, HALDWANI, HALDWANI

ITA 184/DDN/2024[2021-22]Status: Disposed21/3/2025AY 2021-22

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

BHAWANA AGRWAL,DEHRADUN vs NFAC-DELHI, DELHI

ITA 174/DDN/2024[2016-17]Status: Disposed21/3/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

MITRA SEN,DEHRADUN vs DCIT CENTRAL CIRCLE, DEHRADUN

ITA 146/DDN/2024[2021-22]Status: Disposed21/3/2025AY 2021-22

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

M/S ABHISHEK ENGINEERS,HALDWANI vs ACIT, CIRCLE-1, HALDWANI

ITA 103/DDN/2024[2015-16]Status: Disposed21/3/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SANYOG ASSOCIATES INFRADEVELOPERS PRIVATE LIMITED,RAMNAGAR vs INCOME TAX OFFICER, ALMORA

ITA 58/DDN/2023[2016-17]Status: Disposed21/3/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

RINZING WANGDI,DEHRADUN vs CIT(A), DEHRADUN, DEHRADUN

ITA 145/DDN/2024[2010-11]Status: Disposed20/3/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SHRI SALIP SINGH ,HARIDWAR vs ITO, W- (1)(3)(4), ROORKEE

ITA 125/DDN/2024[2014-15]Status: Disposed20/3/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)