ITAT Dehradun Bench

1,438 judgments

WEATHERFORD ASIA PACIFIC PTE. LIMITED,NEW DELHI vs ASSTT. DIRECTOR OF INCOME TAX, DEHRADUN

ITA 498/DEL/2013[2004-05]Status: Disposed20/3/2025AY 2004-05

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

WEATHERFORD ASIA PACIFIC PVT. LTD.,NEW DELHI vs DDIT, DEHRADUN

ITA 1617/DEL/2012[2006-07]Status: Disposed20/3/2025AY 2006-07

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ADIT, DEHRADUN vs WEATHERFORD ASIA PACIFIC LTD., GURGAON

ITA 1138/DEL/2012[2006-07]Status: Disposed20/3/2025AY 2006-07

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

WEATHERFORD ASIA PACIFIC PVT. LTD.,NEW DELHI vs ADIT, CYPRUS

ITA 5405/DEL/2011[2008-09]Status: Disposed20/3/2025AY 2008-09

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

WEATHERFORD ASIA PACIFIC PVT. LTD.,NEW DELHI vs ADIT, NEW DELHI

ITA 5311/DEL/2011[2007-08]Status: Disposed20/3/2025AY 2007-08

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SH. DEEPAK DHOUNDIYAL,DEHRADUN vs ITO- WARD- 1(1)(2), DEHRADUN, DEHRADUN

ITA 112/DDN/2024[2017-18]Status: Disposed19/3/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

KICHHA SUGAR COMPANY LTD.,UGHAM SINGH NAGAR vs DCIT, CIRCLE 2(1)(1) HALDWANI, HALDWANI

ITA 111/DDN/2024[2021-22]Status: Disposed19/3/2025AY 2021-22

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

M/S. UTTARAKHAND PURV SAINIK KALYAN NIGAM LTD.,DEHRADUN vs ITO, DEHRADUN

ITA 725/DEL/2017[2013-14]Status: Disposed19/3/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

RAHUL AGGARWAL,DEHRADUN vs ITO, W-1(1)(1), DEHRADUN

ITA 82/DDN/2024[2015-16]Status: Disposed18/3/2025AY 2015-16

SHRI M. BALAGANESH (Accountant Member), SHRI SATBEER SINGH GODARA (Judicial Member)

SH. ARVIND KUMAR VEDI,DEHRADUN vs ITO, W- 1(1)(1), DEHRADUN

ITA 72/DDN/2024[2017-18]Status: Disposed18/3/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

TOYAB,ROORKEE vs INCOME TAX OFFICER, HARDWAR

ITA 70/DDN/2024[2017-18]Status: Disposed18/3/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

AKHILESH SINGHAL,RISHIKESH vs INCOME TAX OFFICER, RISHIKESH

ITA 66/DDN/2024[2016-17]Status: Disposed18/3/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

AKHILESH SINGHAL,RISHIKESH vs INCOME TAX OFFICER, RISHIKESH

ITA 65/DDN/2024[2015-16]Status: Disposed18/3/2025AY 2015-16

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

SALASAR SYNTHETICS,RUDARPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE

ITA 4/DDN/2024[2016-17]Status: Disposed18/3/2025AY 2016-17

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

D BALI INFRASTRUCTURE AND DEVELOPMENT LTD.,KASHIPUR (U.S.NAGAR) vs DCIT, CIRCLE-2, KASHIPUR, KASHIPUR

ITA 21/DDN/2024[2015-16]Status: Disposed18/3/2025AY 2015-16

SHRI M. BALAGANESH (Accountant Member), SHRI SATBEER SINGH GODARA (Judicial Member)

SHRI MAYUR LAMBA,RISHIKESH, UTTARAKHAND vs 1) COMMISSIONER OF INCOME TAX (APPEAL)-3, NOIDA AND 2) CIT DCIT-CIT CEN CIR, DDN, CIT(A)-THREE, NOIDA AND CIT-CEN CIR-DDN

ITA 19/DDN/2024[2016-2017]Status: Disposed18/3/2025AY 2016-2017

SHRI M. BALAGANESH (Accountant Member), SHRI SATBEER SINGH GODARA (Judicial Member)

VIVEKANAND VIDYAPITH TRUST,DEHRADUN vs INCOME TAX OFFICER, EXEMPTION WARD,DEHRADUN, DEHRADUN

ITA 18/DDN/2024[2021-22]Status: Disposed18/3/2025AY 2021-22

SHRI M. BALAGANESH, ACCOUNTANT MEMBER, SHRI SATBEER SINGH GODARA (Judicial Member)

LITTLE SCHOLAR PRATHMIK VIDHYALAYA SHIKSHA SANSTHAN,KASHIPUR vs ITO, DEHRADUN

ITA 108/DDN/2024[2024-25]Status: Disposed18/3/2025AY 2024-25

SHRI M. BALAGANESH (Accountant Member), SHRI SATBEER SINGH GODARA (Judicial Member)

M/S SUNIL TRADERS,RISHIKESH vs ITO, W-2(3)(3), ALMORA, ALMORA

ITA 50/DDN/2024[2016-17]Status: Disposed17/3/2025AY 2016-17

SHRI M. BALAGANESH (Accountant Member), SHRI SATBEER SINGH GODARA (Judicial Member)

M/S. NANAK CHAND ASSOCIATES,NEW DELHI vs ITO, NEW DELHI

ITA 1419/DEL/2017[2012-13]Status: Disposed12/3/2025AY 2012-13

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)