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ITAT Dehradun Bench

1,438 judgments

DEVENDRA SINGH CHEEMA,NAINITAL vs ITO, WARD-2(3)(1), NAINITAL

ITA 1/DDN/2024[2020-21]Status: Disposed9/4/2025AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SHRI RAJU VERMA,DEHRADUN vs DCIT, DEHRADUN

ITA 94/DDN/2023[2011-12]Status: Disposed9/4/2025AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

NABH CONSTRUCTION AND DEVELOPERS PVT. LTD,MUNIKIRETI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE(4)(1), RISHIKESH

ITA 27/DDN/2022[2017-18]Status: Disposed9/4/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SHRI HARISH CHANDRA,NAINITAL vs ITO, , NAINITAL

ITA 9/DDN/2024[2017-17]Status: Disposed2/4/2025AY 2017-17

SHRI M. BALAGANESH (Accountant Member), SHRI SATBEER SINGH GODARA (Judicial Member)

PANDITWARI SADHAN SAHKARI SAMITI LIMITED,DEHRADUN vs INCOME TAX OFFICER , DEHRADUN

ITA 88/DDN/2024[2016-17]Status: Disposed2/4/2025AY 2016-17

SHRI M. BALAGANESH (Accountant Member), SHRI SATBEER SINGH GODARA (Judicial Member)

PANDITWARI SADHAN SAHKARI SAMITI LIMITED,DEHRADUN vs INCOME TAX OFFICER, DEHRADUN

ITA 87/DDN/2024[2017-18]Status: Disposed2/4/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member), SHRI SATBEER SINGH GODARA (Judicial Member)

SHRI KAML KISHOR,CHAMOLI vs ACIT, CC, DEHRADUN

ITA 77/DDN/2024[2019-20]Status: Disposed2/4/2025AY 2019-20

SHRI M. BALAGANESH (Accountant Member), SHRI SATBEER SINGH GODARA (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DEHRADUN, CROSS ROAD vs RAJU VERMA, CURZON ROAD, DALANWALA

ITA 6/DDN/2024[2010-11]Status: Disposed2/4/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SHRI ASHWANI GARG,HARIDWAR vs ITO, W-1(3)(1), HARDWAR, HARDWAR

ITA 57/DDN/2024[2017-18]Status: Disposed2/4/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member), SHRI SATBEER SINGH GODARA (Judicial Member)

HARBANS MOTOR WORKS,NANITAL vs ITO, WARD-2(1)(1), HALDWANI, HALDWANI

ITA 49/DDN/2024[2017-18]Status: Disposed2/4/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member), SHRI SATBEER SINGH GODARA (Judicial Member)

MASCOT FASTNERS PRIVATE LIMITED,UTTARAKHAND vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, -

ITA 46/DDN/2024[2013-14]Status: Disposed2/4/2025AY 2013-14

SHRI M. BALAGANESH (Accountant Member), SHRI SATBEER SINGH GODARA (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, HALDWANI vs DELTA POWER SOLUTIONS (INDIA) PVT. LTD., (NOW), DELTA ELECTRONICS INDIA PVT. LTD., GURGAON

ITA 3/DDN/2024[2013-14]Status: Disposed2/4/2025AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

BHUPENDRA BORA,GHAZIABAD vs DCIT, DEHRADUN

ITA 230/DDN/2024[2019-20]Status: Disposed2/4/2025AY 2019-20

SHRI M. BALAGANESH (Accountant Member), SHRI SATBEER SINGH GODARA (Judicial Member)

RAHUL WINDLASS,DEHRADUN vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(2)(1), DEHRADUN, DEHRADUN

ITA 20/DDN/2024[2017-2018]Status: Disposed2/4/2025AY 2017-2018

SHRI M. BALAGANESH (Accountant Member), SHRI SATBEER SINGH GODARA (Judicial Member)

SHUBHAM TRADERS,SIRMOLI BARICHINA vs ITO WARD -2(3)(3) ALMORA, ALMORA

ITA 12/DDN/2024[2017-18]Status: Disposed2/4/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member), SHRI SATBEER SINGH GODARA (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DEHRADUN, CROSS ROAD vs RAJU VERMA, CURZON ROAD

ITA 11/DDN/2024[2011]Status: Disposed2/4/2025

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

DCIT,CIRCLE-1, HALDWANI vs DELTA POWER SOLUTION INDIA PVT. LTD., U S NAGAR

ITA 5543/DEL/2018[2013-14]Status: Heard2/4/2025AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SH. ARJUN SINGH,ROORKEE vs CIT, DEHRADUN

ITA 102/DDN/2024[2018-19]Status: Disposed28/3/2025AY 2018-19

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

GENUINE ELECTRIC COMPANY PRIVATE LIMITED,HARIDWAR vs ASST. COMMISSIONER OF INCOME TAX CIRCLE - 1(3)(1), HARDWAR, HARDWAR UTTARAKHAND

ITA 10/DDN/2024[2017-18]Status: Disposed28/3/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

VEDVATI SINGH,DEHRADUN vs ACIT, HALDWANI

ITA 32/DDN/2023[2017-18]Status: Disposed28/3/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)