ITAT Dehradun Bench
1,438 judgments
RAMESH CHAND AND GROUP AOP,HARIDWAR vs COMMISSIONER OF INCOME TAX, HARIDWAR
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
SH. AMIT KUMAR,DEHRADUN vs ITO, W- 1(1)(1), DEHRADUN, DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
HORRAWAL KISAN SEWA SAHKARI SAMITI LTD.,DEHRADUN vs INCOME TAX DEPARTMENT , DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
SH. AROON KUMAR SINHA,DEHRADUN vs ITO, WARD-1(1), DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ITISHA GOYAL,HARIDWAR vs DY CIT, HARIDWAR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ACIT,CIRCLE-1, HALDWANI vs DELTA POWER SOLUTION INDIA PVT. LTD., U S NAGAR
SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DELTA POWER SOLUTION INDIA PVT. LTD.,U S NAGAR vs ACIT,CIRCLE-1, HALDWANI
SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
BALWINDER SINGH,U.S.NAGAR vs ITO, KHATIMA
SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
BALWINDER SINGH,U.S.NAGAR vs ITO, W-2(3)(5), , KHATIMA
SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
NANDAN SINGH,PITHORAGARH vs CIT(A), NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI
SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
KUNWAR TOSEEN,KOTDWAR DISTT. PAURI GARHWAL vs INCOME TAX OFFICER , KOTDWAR
SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
KUNWAR TOSEEN,KOTDWAR DISTT. PAURI GARHWAL vs INCOME TAX OFFICER, KOTDWAR
SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
VISION METAL AIDS PVT.LTD.,HARIDWAR vs ITO, HARIDWAR
SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
REGALIA JEWELS PRIVATE LIMITED ,NEW DELHI vs DCIT -ACIT CEN CIR DDN, DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
RITU SINGHAL,DEHRADUN vs DCIT/ACIT CENTRAL CIRCLE , DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
IRFAN AHMED,DEHRADUN vs INCOME TAX OFFICER, DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
RAMENDER SINGH,DEHRADUN vs INCOME TAX OFFICER, DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
HENA SAHIL,DEHRADUN vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
PRABEEN BHANDARI,DEHRADUN vs INCOME TAX OFFICER, TEHRI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
NEERAJ SINGHAL,DEHRADUN vs DCIT ACIT CEN CIR , DDN , DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)