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ITAT Dehradun Bench

1,438 judgments

SH.KULBEER SINGH SAJWAN,DEHRADUN vs ITO, DEHRADUN

ITA 36/DDN/2024[2017-18]Status: Disposed25/4/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

UTTRANCHAL SOCIAL DEVELOPMENT CENTRE PRIVATE LIMITED ,DEHRADUN vs INCOME TAX OFFICER , DEHRADUN

ITA 150/DDN/2024[2017-18]Status: Disposed25/4/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

KUNAL ENTERPRISES,DEHRADUN vs INCOME TAX OFFICER, WARD 1(1)(5), DEHRADUN

ITA 3/DDN/2025[2017-18]Status: Disposed23/4/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

SWAMI SATYAPRAKASHNAND SHIV MANDIR TRUST,UDHAM SINGH NAGAR vs AO (EXEMPTION), DEHRADUN

ITA 93/DDN/2024[2022-23]Status: Disposed23/4/2025AY 2022-23

SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

RAJU VERMA,DEHRADUN vs INCOME TAX OFFICE, CENTRAL CIRCLE

ITA 73/DDN/2024[2011-12]Status: Disposed23/4/2025AY 2011-12

SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

DAWATE ISLAMI HIND UTTARAKHAND,FAIZAN E RAMZAN MASJID vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PRATYAKSH KAR BHAWAN

ITA 68/DDN/2024[A.Y. 2021-22 to A.Y. 2023-24]Status: Disposed23/4/2025

SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

SHRI DIGAMBER JAIN MUMUKSHU MANDAL,DEHRADUN vs DDIT, BANGALURU

ITA 61/DDN/2024[2022-23]Status: Disposed23/4/2025AY 2022-23

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

SANT MANDAL DHARMARTH TRUST,HARIDWAR vs ITO, (E), DEHRADUN

ITA 59/DDN/2024[2020-21]Status: Disposed23/4/2025AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SH.BALDDEV RAJ VIRMANI AND SONS,DEHRADUN vs DCIT, CIRCLE 1(1)(1), DERADUN

ITA 58/DDN/2024[2017-18]Status: Disposed23/4/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

SHANTI PETWAL,DEHRADUN vs ITO, DEHRADUN

ITA 44/DDN/2024[2017-18]Status: Disposed23/4/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

MAYA AND CO,ALMORA vs DCIT CENTRAL CIRCLE,HALDWANI, HALDWANI

ITA 43/DDN/2024[2020-21]Status: Disposed23/4/2025AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

HEMANT DALAKOTE,HALDWANI vs ACIT CIRCLE 2(1)(1), HALDWANI

ITA 42/DDN/2024[2016-17]Status: Disposed23/4/2025AY 2016-17

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

JITENDER SINGH,HARIDWAR vs DCIT, CIRCLE- HARIDWAR, HARIDWAR

ITA 29/DDN/2024[2013-14]Status: Disposed23/4/2025AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SMT. ANITA ARYA,KOTDWAR vs ITO , KOTDWAR, KOTDWAR

ITA 228/DDN/2024[2017-18]Status: Disposed23/4/2025AY 2017-18

SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

SH. MAHADEV SHIKARI,U.S.NAGAR vs ITO, RUDRAPUR

ITA 222/DDN/2024[2017-18]Status: Disposed23/4/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

MAHADEV SHIKARI,UDHAM SINGH NAGAR vs ITO, RUDRAUR

ITA 220/DDN/2024[2017-18]Status: Disposed23/4/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SRI GURU SINGH SABHA,NAINITAL vs ITO (EXEMPTION), DEHRADUN

ITA 209/DDN/2024[2021-22]Status: Disposed23/4/2025AY 2021-22

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SRI GURU SINGH SABHA,NAINITAL vs ITO(EXEM), DEHRADUN

ITA 208/DDN/2024[2020-21]Status: Disposed23/4/2025AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SHIV KUMAR SONI,DEHRADUN vs ACIT, CC, DEHRADUN, DEHRADUN

ITA 194/DDN/2024[2016-17]Status: Disposed23/4/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SHIV KUMAR SONI,DEHRADUN vs ACITM CIRCLE, DEHRADUN, DEHRADUN

ITA 193/DDN/2024[2015-16]Status: Disposed23/4/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)