ITAT Dehradun Bench
1,438 judgments
DCIT, RISHIKESH vs M/S UTTRANCHAL IRON & ISPAT LTD.,, KOTDWAR
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ROLI MITTAL,DEHRADUN vs INCOME TAX OFFICE, W-1(2)(2), DEHRADUN
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
THE ROTARY CLUB OF DEHRADUN CENTRAL CHARITABLE TRUST,DEHRADUN vs INCOME TAX OFFICER, CIT EXEMPTION
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
EDUCATIONAL SOCIETY OF ST. ANNES SCHOOL,ROORKEE vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
MAYA AND CO.,ALMORA vs DCIT, HALDWANI
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
LAKSAR CO OPERATIVE CANE DEV. UNION LTD.,LAKSAR vs ITO, W- 1(3)(4), ROORKEE, ROORKEE
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
BAHUUDDESHAIYA NAGLA IMARTI KISAN SEWA SAHKARI SAMITI LIMITED,NAGLA IMARTI, ROORKEEQ vs ASSESSMENT UNIT, NAFAC, NATIONAL FACELESS ASSESSMENT UNIT, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
BAHUUDDESHAIYA NAGLA IMARTI KISAN SEWA SAHKARI SAMITI LIMITED,NAGLA IMARTI, ROORKEE vs ADDITIONAL JOINTDEPUTYASSISTANT COMMISSIONER OF INCOME TAX INCOME TAX OFFICER, NATIONAL FACELESS ASSESSING OFFICER
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DCIT (INTERNATIONAL TAXATION),CIRCLE-I, DEHRADUN vs HALLIBURTON OFFSHORE SERVICES INC., DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
DCIT (INTERNATIONAL TAXATION),CIRCLE-I, DEHRADUN vs HALLIBURTON OFFSHORE SERVICES INC., DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
HALLIBURTON OFFSHORE SERVICES INC.,NOIDA vs DCIT (INTERNATIONAL TAXATION), CIRCLE-1, DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
SHRI NAVEEN KUMAR GUPTA,HARIDWAR vs ACIT, HARDWAR
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
CLASSIC MOTELS,DEHRADUN vs ITO, WARD-1(1)(2), DEHRADUN
SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ACIT, CIRCLE- II, INTERNATIONAL TAXATION , DEHRADUN vs WEATHERFORD OIL TOOLS M.E. LTD., DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
WEATHERFORD OIL TOOLS ME LTD.,DEHRADUN vs ACIT, CIRCLE- II, INTERNATIONAL TAXATION, DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
ACIT, CIRCLE- II, INTERNATIONAL TAXATION, DEHRADUN vs WEATHERFORD OIL TOOLS M.E. LTD., DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
WEATHERFORD OIL TOOLS M.E. LTD.,NOIDA vs DCIT, CIRCLE- 2, INTERNATIONAL TAXATION, DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
ACIT, CIRCLE- II, INTERNATIONAL TAXATION, DEHRADUN vs WEATHERFORD OIL TOOLS ME LTD., DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
WEATHERFORD OIL TOOLS M E LTD.,DEHRADUN vs DCIT, CIRCLE- 2, INTL. TAXATION, DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
DCIT (INTERNATIONAL TAXATION), DEHRADUN vs M/S. BG EXPLORATION & PRODUCTION (INDIA) LTD., DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)