ITAT Dehradun Bench

1,438 judgments

RAJPUT PANCHAYAT DHARMSHALA,HARIDWAR, UTTRAKHAND vs ITO (EXEMPTION) DEHRADUN, DEHRADUN

ITA 189/DDN/2024[2013-14]Status: Disposed27/5/2025AY 2013-14

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

RAJPUT PANCHAYAT DHARMSHALA,HARIDWAR, UTTRAKHAND vs ITO (EXEMPTION) DEHRADUN, DEHRADUN

ITA 186/DDN/2024[2014-15]Status: Disposed27/5/2025AY 2014-15

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

NADEEM AHMAD KHAN,DEHRADUN vs DCIT, DEHRADUN

ITA 16/DDN/2024[2017-18]Status: Disposed27/5/2025AY 2017-18

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

NADEEN AHMAD KHAN,DEHRADUN vs DCIT, DEHRADUN

ITA 15/DDN/2024[2017-18]Status: Disposed27/5/2025AY 2017-18

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SH.PAWAN ANAND,DEHRADUN vs ITO, DEHRADUN

ITA 33/DDN/2024[2016-17]Status: Disposed23/5/2025AY 2016-17

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

UTTARANCHAL BAHUUDDESHIYA VITTA EVAM VIKAS NIGAM ,DEHRADUN vs ITO, W- 1(1)(2), DEHRADUN

ITA 127/DDN/2024[2017-18]Status: Disposed23/5/2025AY 2017-18

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ATRI PAPERS, PRIVATE LIMITED.,HARIDWAR vs ITO, HARIDWAR, HARIDWAR

ITA 123/DDN/2024[2017-18]Status: Disposed23/5/2025AY 2017-18

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), DEHRADUN, DEHRADUN vs CHAKRATA FIRST AND ASSOCIATES, JAIPUR

ITA 92/DDN/2023[2017-18]Status: Disposed23/5/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

M/S. JAIPRAKASH POWER VENTURES LTD.,DEHRADUN vs DCIT, DEHRADUN

ITA 3723/DEL/2013[2009-10]Status: Disposed23/5/2025AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

M/S. JAIPRAKASH POWER VENTURES LTD.,DEHRADUN vs DCIT, DEHRADUN

ITA 3064/DEL/2013[2007-08]Status: Disposed23/5/2025AY 2007-08

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

DCIT, DEHRADUN vs M/S JAI PRAKASH POWER VENTURE LTD., H.P.

ITA 3929/DEL/2012[2008-09]Status: Disposed23/5/2025AY 2008-09

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

M/S. JAIPRAKASH POWER VENTURES LTD.,,H.P. vs DCIT, DEHRADUN

ITA 3925/DEL/2012[2008-09]Status: Disposed23/5/2025AY 2008-09

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ANIL KUMAR KHANDELWAL,HALDWANI vs CIT APPEAL NFAC, DELHI

ITA 35/DDN/2024[2017-18]Status: Disposed16/5/2025AY 2017-18

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

M/S TANISHKA ENGINEERING ,HARDWAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, , DEHRADUN

ITA 36/DDN/2023[2018-19]Status: Disposed16/5/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

THE ROTARY CLUB OF DEHRADUN CENTRAL CHARITABLE TRUST,DEHRADUN vs INCOME TAX OFFICER, CIT EXEMPTION

ITA 161/DDN/2024[2024-25]Status: Disposed9/5/2025AY 2024-25

BEFORESHRI SUDHIR KUMAR (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

UTTRANCHAL IRON & ISPAT LTD.,KOTDWAR vs DCIT, CIRCLE- 1(4)(1), RISHIKESH

ITA 4201/DEL/2018[2013-14]Status: Disposed9/5/2025AY 2013-14

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

REENA VERMA,HARIDWAR vs ITO, WARD-1(3)(5), ROORKEE

ITA 2215/DEL/2018[2010-11]Status: Disposed9/5/2025AY 2010-11

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

REENA VERMA,HARIDWAR vs ITO, WARD-1(3)(5), ROORKEE

ITA 2214/DEL/2018[2009-10]Status: Disposed9/5/2025AY 2009-10

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ACIT, CIRCLE- 3, NAINITAL vs KUMAON MANDAL VIKAS NIGAM LTD., NAINITAL

ITA 1200/DEL/2018[2013-14]Status: Disposed9/5/2025AY 2013-14

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ACIT, NAINITAL vs M/S. KUMAON MANDAL VIKAS NIGAM LTD., NAINITAL

ITA 908/DEL/2017[2012-13]Status: Disposed9/5/2025AY 2012-13

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)