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ITAT Dehradun Bench

1,438 judgments

MOHD SHAZAD,HARIDWAR vs ITO, ROORKEE

ITA 139/DDN/2024[2016-17]Status: Disposed9/7/2025AY 2016-17

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

PRAKASH SINGH,ALMORA vs ASSESSING OFFICER, DELHI

ITA 48/DDN/2025[2015-16]Status: Disposed8/7/2025AY 2015-16

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

CHAUDIYALA SADHAN SAHKARI SAMITI LIMITE,ROORKEE vs ITO W 1 3 6 ROORKEE, ROORKEE

ITA 89/DDN/2024[2017-18]Status: Disposed8/7/2025AY 2017-18

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SUDHIR AGRAWAL,ROORKEE vs INCOME TAX OFFICER , NFAC, NFAC

ITA 231/DDN/2024[2017-18]Status: Disposed8/7/2025AY 2017-18

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

TRUE FRIENDS CHARITABLE TRUST,KOTDWARA vs CIT EXEMPTION, UTTARAKHAND

ITA 148/DDN/2024[2024-25]Status: Disposed8/7/2025AY 2024-25

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

AKHILESH MISHRA,UTTARAKHAND vs ACIT, CIRCLE- 2(1)(1), HALDWANI, UTTARAKHAND

ITA 113/DDN/2024[2017-18]Status: Disposed8/7/2025AY 2017-18

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SH. BHUPENDRA SINGH,PAURI GARHWAL vs ITO, KOTDWAR

ITA 38/DDN/2025[2022-23]Status: Disposed7/7/2025AY 2022-23

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, DEHRADUN vs HYUNDAI HEAVY INDUSTRIES LIMITED, DEHRADUN

ITA 144/DDN/2024[2015-16]Status: Disposed7/7/2025AY 2015-16

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, DEHRADUN vs WESTERN GECO INTERNATIONAL LIMITED , HARYANA

ITA 140/DDN/2024[2021-22]Status: Disposed7/7/2025AY 2021-22

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

PANIYALA KISAN SEWA SAHKARI SAMITI LIMITED,PANIYALA ROORKEE vs INCOME TAX OFFICER, WARD 1(3)(5) NOW WARD-1(3)(4) AT ROORKEE, ROORKEE

ITA 106/DDN/2024[2017-18]Status: Disposed7/7/2025AY 2017-18

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SMT. MEENA SINGH PAL,NANITAL vs ITO, W-2(3)(1), NANITAL

ITA 48/DDN/2024[2017-18]Status: Disposed13/6/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SAWINDER JEET SINGH KALER,NANITAL vs ITO, WARD-2(3)(1), , NANITAL

ITA 47/DDN/2024[2017-18]Status: Disposed13/6/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

INSTITUTE OF CLINICAL RESEARCH INDIA SOCIETY,DEHRADUN vs CIT(A), DEHRADUN

ITA 45/DDN/2024[2012-13]Status: Disposed13/6/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ABHINAV RASTOGI,CHAMOLI vs INCOME TAX OFFICER WARD 1(4)(4) SIRNAGAR, SIRNAGAR

ITA 37/DDN/2024[2017-18]Status: Disposed13/6/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SHRI KAPIL KUMAR,DEHRADUN vs ITO, DEHRADUN

ITA 229/DDN/2024[2017-18]Status: Disposed13/6/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SMT. SUFHILA CHANDRA,DEHRADUN vs ACIT, CC-, DEHRADUN

ITA 151/DDN/2024[2019-20]Status: Disposed13/6/2025AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

INCOME TAX OFFICER, WARD 1(1)(2), DEHRADUN, DEHRADUN vs MAHALAXMI BUILDWELL, DEHRADUN

ITA 99/DDN/2023[2015-16]Status: Disposed13/6/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

KAILASH AHUJA,DEHRADUN vs DCIT, CENTRAL CIRCLE, DEHRADUN

ITA 8350/DEL/2018[2016-17]Status: Disposed13/6/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

RITA GOYAL,DEHRADUN vs ITO, WARD-2(2), DEHRADUN

ITA 3970/DEL/2018[2013-14]Status: Disposed13/6/2025AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SIDHIDATRI BUILDERS & DEVELOPERS,DEHRADUN vs ITO, WARD-2(3), DEHRADUN

ITA 3969/DEL/2018[2014-15]Status: Disposed13/6/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)