← All Benches

ITAT Cuttack Bench

3,788 judgments

SHRI SIDHARTHA SAHA,SAMBALPUR vs INCOME TAX OFFICER, WARD-1(2), SAMBALPUR, SAMBALPUR

ITA 66/CTK/2024[2014-15]Status: Heard1/5/2024AY 2014-15

DARUL ULOOM MUJAHID E MILLAT EDUCATIONAL AND WELFARE TRUST,BHADRAK vs COMMISSIONER OF INCOME (EXEMPTION), HYDERABAD, HYDERABAD

ITA 88/CTK/2024[2024-25]Status: Disposed30/4/2024AY 2024-25

GAYATRI JENA,BALASORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE, BALASORE, BALASORE

ITA 85/CTK/2024[2017-18]Status: Disposed30/4/2024AY 2017-18

SAGARIKA SAHOO,KUSUNPUR,KENDRAPARA vs INCOME TAX OFFICER, KENDRAPARA WARD, KENDRAPARA

ITA 83/CTK/2024[2017-18]Status: Disposed30/4/2024AY 2017-18

DINESH CHANDRA DAS,MAYURBHANJ vs A.C.I.T. BALASORE CIRCLE, BALASORE

ITA 338/CTK/2023[2009-10]Status: Disposed30/4/2024AY 2009-10

DINESH CHANDRA DAS,MAYURBHANJ vs A.C.I.T, BALASORE CIRCLE, BALASORE

ITA 337/CTK/2023[2008-09]Status: Disposed30/4/2024AY 2008-09

MOHAMMED JAVED SULTAN,BUXI BAZAR, CUTTACK vs ITO WARD-2(3) CUTTACK, CUTTACK

ITA 332/CTK/2023[2011-12]Status: Disposed30/4/2024AY 2011-12

RANJAN KUMAR AGARWALA,BARIPADA vs ITO, WARD-1, BARIPADA, BARIPADA

ITA 81/CTK/2024[2013-14]Status: Disposed29/4/2024AY 2013-14

PUSHPA DEVI BHARALAWALA,CHOUDHURY BAZAR vs ACIT,CIRCLE-2(1), CUTTACK, CUTTACK

ITA 79/CTK/2024[2013-14]Status: Disposed29/4/2024AY 2013-14

TALCHER ANGUL MERAMUNDALI DEVELOPMENT AUTHORITY,ANGUL vs INCOME TAX OFFICER, ANGUL WARD, ANGUL, ANGUL

ITA 76/CTK/2024[2017-18]Status: Disposed29/4/2024AY 2017-18

TALCHER ANGUL MERAMUNDALI DEVELOPMENT AUTHORITY,ANGUL vs INCOME TAX OFFICER, ANGUL WARD, ANGUL, ANGUL

ITA 75/CTK/2024[2016-17]Status: Disposed29/4/2024AY 2016-17

SHYAM THAKUR,SUNDARGARH,ODISHA vs ITO WARD-3,ROURKELA, ROURKELA

ITA 74/CTK/2024[2014-15]Status: Disposed29/4/2024AY 2014-15

SREE HANUMAN BHANDAR,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), CUTTACK, CUTTACK

ITA 73/CTK/2024[2010-11]Status: Disposed29/4/2024AY 2010-11

SANTOSH KUMAR ROUT,KENDRAPARA vs INCOME TAX OFFICER, KENDRAPARA WARD, KENDRAPARA

ITA 72/CTK/2024[2012-13]Status: Disposed29/4/2024AY 2012-13

FOODIZ INTERNATIONAL PRIVATE LIMITED,CUTTACK vs ASSESSING OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 71/CTK/2024[2013-2014]Status: Disposed29/4/2024AY 2013-2014

VIKASH KHANDELWAL,BETNOTI vs KSHITISH KUMAR MOHANTY, ITA WARD

ITA 70/CTK/2024[2023-24]Status: Disposed29/4/2024AY 2023-24

SARASWAT MISHRA, L/H OF BIBHUTI BHUSAN MISHRA,AMALAPADA, ANGUL vs D.C.I.T, CIRCLE-4(1), BHUBANESWAR

ITA 61/CTK/2024[2017-18]Status: Disposed29/4/2024AY 2017-18

LOK BIKASH,HARIDASPUR vs ITO EXEMPTION, CUTTACK

ITA 348/CTK/2023[2016-17]Status: Disposed25/4/2024AY 2016-17

SRI SUNIL KUMAR MOHAPATRA,BARAGRAH vs DCIT, CIRCLE-2(1), SAMBALPUR

ITA 323/CTK/2023[2015-16]Status: Disposed25/4/2024AY 2015-16

SKD RICE INDUSTRIES PRIVATE LIMITED,RADHADAMODARPUR vs PR.CIT-1, BHUBANESWAR

ITA 318/CTK/2023[2016-17]Status: Disposed25/4/2024AY 2016-17