← All Benches
ITAT Cuttack Bench
3,788 judgments
INDU DEVI TIBAREWAL,CUTTACK vs ACIT, CENTRAL CIRCLE-1, CUTTACK
ITA 313/CTK/2023[2013-14]Status: Disposed25/4/2024AY 2013-14
INDU DEVI TIBAREWAL,CUTTACK vs ACIT, CENTRAL CIRCLE-1, CUTTACK
ITA 312/CTK/2023[2013-14]Status: Disposed25/4/2024AY 2013-14
BHAVENDRA HASMUKHLAL PATADIA (L/H. HASMUKHLAL PATADIA),AHEMDABAD vs ITO WARD-1 (1), CUTTACK
ITA 246/CTK/2023[2015-16]Status: Disposed25/4/2024AY 2015-16
SANJAY KUMAR MOHAPATRA,PANIKOILI vs ITO WARD-JAJPUR, INCOME TAX OFFICE, JAJPUR WARD
ITA 68/CTK/2024[2017-18]Status: Disposed24/4/2024AY 2017-18
SRI SURENDRANATH SAHOO,CUTTACK vs ACIT, CENTRAL CIRCLE, CUTTACK
ITA 309/CTK/2023[2019-20]Status: Disposed24/4/2024AY 2019-20
SASHIKANTA JENA,AKHUAPADA vs ACIT (CIRCLE -BALASORE), AT PRESENT ACIT CIRCLE-CUTTACK, CUTTACK
ITA 307/CTK/2023[2016-17]Status: Disposed24/4/2024AY 2016-17
NARAYANA CHANDRA LENKA,CUTTACK vs PR. CIT-1, BHUBANESWAR
ITA 277/CTK/2023[2017-18]Status: Disposed24/4/2024AY 2017-18
RAMESH CHANDRA NAYAK,ROURKELA vs PR. CIT, SAMBALPUR
ITA 103/CTK/2023[2015-16]Status: Disposed24/4/2024AY 2015-16
LAKSHMI NAYAK,SIMILIGUDA, KORAPUT vs ITO, JEYPORE
ITA 64/CTK/2024[2017-18]Status: Disposed23/4/2024AY 2017-18
ALOK AGARWAL,ODISHA vs CIT(A), NFAC
ITA 63/CTK/2024[2015-16]Status: Disposed23/4/2024AY 2015-16
LAXMI GOENKA,BELPAHAR vs DEPUTY COMMISSIONER OF INCOME TAX, SAMBALPUR
ITA 252/CTK/2023[2014-15]Status: Disposed23/4/2024AY 2014-15
LAXMI GOENKA,BELPAHAR vs DEPUTY COMMISSIONER OF INCOME TAX, SAMBALPUR
ITA 251/CTK/2023[2015-16]Status: Disposed23/4/2024AY 2015-16
DCIT, CORPORATION CIRCLE- 1(1), BHUBANESWAR vs ARSS INFRASTRUCTURE PROJECTS LTD., BHUBANESWAR
ITA 228/CTK/2023[2015-16]Status: Disposed23/4/2024AY 2015-16
DCIT, CENTRAL CIRCLE- 1, BHUBANESWAR vs ARSS INFRASTRUCTURE PROJECTS LTD., BHUBANESWAR
ITA 227/CTK/2023[2011-12]Status: Disposed23/4/2024AY 2011-12
M/S. SHREE SHYAMJEE CONSTRUCTIONS PRIVATE LIMITED,BAGDEHI vs ITO (TDS), SAMBALPUR
ITA 215/CTK/2023[2017-18]Status: Disposed23/4/2024AY 2017-18
SURESH KUMAR MAHAWAR,BALASORE vs ITO WARD-1, BALASORE, BALASORE
ITA 59/CTK/2024[2017-18]Status: Disposed22/4/2024AY 2017-18
K1 SECURITY SERVICES PVT LTD,BHUBANESWAR vs DCIT CIRCLE- 1(1), BHUBANESWAR
ITA 58/CTK/2024[2014-15]Status: Disposed22/4/2024AY 2014-15
SHRISTI,BHUBNNESWAR vs OFFICE OF THE INCOME TAX OFFCER, EXEMPTION WARD, BBN, BHUBNESWAR, EXEMPTION WARD, VSS NAGAR
ITA 57/CTK/2024[2017-18]Status: Disposed22/4/2024AY 2017-18
PEOPLES FORUM,BHUBANESWAR,ODISHA vs COMMISSIONER OF INCOME TAX(EXEMPTION), CIT(EXEMPTION)HYDERABAD
ITA 358/CTK/2023[Not Applicable]Status: Disposed22/4/2024
SUREKA MERLIN PROMOTERS PVT. LTD,BHUBANESWAR vs PR.CIT,-1, BHUBANESWAR
ITA 195/CTK/2023[2018-19]Status: Disposed18/4/2024AY 2018-19
