← All Benches
ITAT Cuttack Bench
3,788 judgments
SIKSHYA 'O' ANUSANDHAN,BHUBANESWAR vs CIT (EXEMPTION), HYDERABAD
ITA 138/CTK/2023[2018-19]Status: Disposed18/4/2024AY 2018-19
M/S. MCML ECI JOINT VENTURE,BANGALORE vs ITO, WARD-2(1), BHUBANESWAR
ITA 422/CTK/2019[2014-15]Status: Disposed18/4/2024AY 2014-15
JYOTIN KUMAR SAHOO,BHUBANESWAR vs DCIT, CIRCLE-2(1), BHUBANESWAR
ITA 8/CTK/2023[2020-21]Status: Disposed17/4/2024AY 2020-21
JYOTIN KUMAR SAHOO,BHUBANESWAR vs DCIT, CIRCLE-2(1), BHUBANESWAR
ITA 7/CTK/2023[2019-20]Status: Disposed17/4/2024AY 2019-20
ODISHA STATE MEDICAL CORPORATION LIMITED,BHUBANESWAR vs ACIT, CIRCLE -1(2), BHUBANESWAR
ITA 38/CTK/2023[2017-18]Status: Disposed17/4/2024AY 2017-18
DAITARI SAHOO,CUTTACK vs PR.CIT-1, BHUBANESWAR
ITA 34/CTK/2023[2017-18]Status: Disposed17/4/2024AY 2017-18
B.B.KAR,ROURKELA vs ITO WARD-1, ROURKELA
ITA 31/CTK/2023[2018-19]Status: Disposed17/4/2024AY 2018-19
JYOTIN KUMAR SAHOO,KHORDA vs DCIT CIECLE-2(1), BHUBANESWAR
ITA 306/CTK/2023[2021-22]Status: Disposed17/4/2024AY 2021-22
M/S. GORAKHNATH CONSTRUCTION PVT. LTD.,ROURKELA vs ACIT, ROURKELA CIRCLE, ROURKELA
ITA 236/CTK/2023[2014-15]Status: Disposed17/4/2024AY 2014-15
M/S. GORAKHNATH CONSTRUCTION PVT. LTD.,ROURKELA vs DCIT, ROURKELA CIRCLE, ROURKELA
ITA 235/CTK/2023[2013-14]Status: Disposed17/4/2024AY 2013-14
TECHSUPPORT,BHUBANESWAR vs ACIT CIRCLE-5(1), BHUBANESWAR
ITA 193/CTK/2023[2019-20]Status: Disposed17/4/2024AY 2019-20
SANTOSH KUMAR KHANDELWAL,BARIPADA vs INCOME TAX OFFICER BARIPADA,ODISHA, BARIPADA
ITA 56/CTK/2024[2018-19]Status: Heard16/4/2024AY 2018-19
TELUGU UNION BAPTIST CHURCH,GAJAPATI SQUARE vs ASST DIRECTOR OF INCOME TAX, CPC
ITA 55/CTK/2024[2020-21]Status: Heard16/4/2024AY 2020-21
SURYAKANTA BEHERA,PARADIP vs ITO WARD PARADEEP, PARADEEP
ITA 53/CTK/2024[2017-18]Status: Disposed15/4/2024AY 2017-18
BISWAJIT NAYAK,ROURKELA, ODISHA vs ACIT, ROURKELA CIRCLE, ROURKELA
ITA 19/CTK/2024[2015-16]Status: Heard15/4/2024AY 2015-16
JAYA SANKAR MUGADA,KORAPUT vs INCOME TAX OFFICER, JEYPORE WARD, JEYPORE, JEYPORE
ITA 49/CTK/2024[2017-18]Status: Disposed8/4/2024AY 2017-18
BINESH PRASAD SINGH,KENDRAPARA vs INCOME TAX OFFICER, KENDRAPARA, KENDRAPARA
ITA 46/CTK/2024[2017-18]Status: Heard2/4/2024AY 2017-18
NIROD KUMAR SAHOO,MEENABAZAR vs INCOME TAX OFFICER,DHENKANAL WARD,DHENKANAL, DHENKANAL
ITA 43/CTK/2024[2012-13]Status: Heard2/4/2024AY 2012-13
HADIBANDHU PRADHAN,ANGUL vs INCOME TAX OFFICER, ANGUL WARD, ANGUL, ANGUL
ITA 42/CTK/2024[2017-18]Status: Heard2/4/2024AY 2017-18
SURESH KUMAR UPADHAYA,SHREEHARI BIHAR vs INCOME TAX OFFICER, WARD PURI, SEE BEACH PURI
ITA 39/CTK/2024[2017-18]Status: Disposed27/3/2024AY 2017-18
