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ITAT Cuttack Bench

3,788 judgments

RIDDHI SIDDHI GASES PRIVATE LIMITED,KEONJHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), CUTTACK, CUTTACK

ITA 38/CTK/2024[2014-15]Status: Disposed27/3/2024AY 2014-15

BHARATPUT COLLIERY EMPLOYEES CONSUMERS COOPERATIVE STORE LTD,ANGUL vs ITO WARD 3 (2), BHUBANESWAR

ITA 34/CTK/2024[2017-18]Status: Heard26/3/2024AY 2017-18

INCOME TAX OFFICER, INCOME TAX ( EXEMPTION), SAMBALPUR vs JEEVAN KALYANA SADHANA KENDRA, JUNWANI, NUAPADA

ITA 33/CTK/2024[2018-19]Status: Heard26/3/2024AY 2018-19

SRIDHAR SAHOO,KEONJHAR vs INCOME TAX OFFICER, WARD, KEONJHAR, KEONJHAR

ITA 32/CTK/2024[2017-18]Status: Heard26/3/2024AY 2017-18

PRAVAT KUMAR SAHOO,JAGATSINGHPUR vs ITO, PARADEEP WARD, PARADEEP

ITA 30/CTK/2024[2017-18]Status: Heard21/3/2024AY 2017-18

SITARAM AGRAWAL,SAINTALA vs ACIT CIRCLE-1(1), SAMBALPUR

ITA 3/CTK/2024[2017-18]Status: Heard20/3/2024AY 2017-18

ALOK MOHANTY,AT-KESHARPUR vs DCIT, ASMT CIRCLE-2(1), CUTTACK, CUTTACK

ITA 26/CTK/2024[2016-17]Status: Heard20/3/2024AY 2016-17

MANISHANKAR RATH,ANGUL vs ITO, ANGUL, ANGUL

ITA 368/CTK/2023[2014-15]Status: Heard14/3/2024AY 2014-15

BENUDHAR PARIDA,PHULANAKHARA vs ITO WARD 2(2), CUTTACK, CUTTACK

ITA 364/CTK/2023[2017-18]Status: Disposed14/3/2024AY 2017-18

INCOME TAX OFFICER, PHULBANI vs NARSINGH DASH AGRAWALA AND SONS, PHULBANI

ITA 360/CTK/2023[2013-14]Status: Heard14/3/2024AY 2013-14

RAMAMANI TRIPATHY,BALASORE vs ACIT, CIRCLE BALASORE, BALASORE

ITA 356/CTK/2023[2017-2018]Status: Disposed14/3/2024AY 2017-2018

MRS. PRAVATI SAHOO,NARANPUR, KEONJHARGARH vs ITO, WARD KEONJHAR, KEONJHAR

ITA 13/CTK/2024[2014-15]Status: Disposed13/3/2024AY 2014-15

PRAVAKAR SAMANTA,NAHARAPUR vs ITO, WARD JAJPUR, JAJPUR WARD, JAJPUT

ITA 355/CTK/2023[2017-18]Status: Disposed13/3/2024AY 2017-18

SUNIL KUMAR PATNALU,BERHAMPUR vs INCOME TAX OFFICER,WARD-2, BERHAMPUR

ITA 347/CTK/2023[2017-2018]Status: Disposed13/3/2024AY 2017-2018

SMT. SANJUKTA SINGH,CUTTACK vs ITO WARD-2(30, CUTTACK

ITA 258/CTK/2023[2016-17]Status: Heard12/3/2024AY 2016-17

SHREE BAJARANGBALI RICE MILL,SAMBALPUR vs INCOME TAX OFFICER, WARD-1, JHARSUGUDA, JHARSUGUDA

ITA 250/CTK/2023[2014-15]Status: Heard12/3/2024AY 2014-15

BRAJA KISHORE TRIPATHY,BELATALA PATTAMUNDAI N A C vs ITO WARD KENDRAPADA, KENDRAPADA

ITA 8/CTK/2024[2017-2018]Status: Disposed11/3/2024AY 2017-2018

BANALATA DAS,RAIRANGPUR vs ITO, WARD-1, BARIPADA, BARIPADA

ITA 7/CTK/2024[2017-18]Status: Disposed11/3/2024AY 2017-18

GANGADHAR BEHERA,BHUBANESWAR vs DCIT, BHUBANESWAR

ITA 4/CTK/2024[2016-17]Status: Disposed11/3/2024AY 2016-17

SANTOSH KUMAR ROUT,KENDRAPARA vs ITO, KENDRAPARA

ITA 331/CTK/2023[2013-14]Status: Disposed4/1/2024AY 2013-14