← All Benches

ITAT Cuttack Bench

3,788 judgments

KALPANA SAHOO,LAXMINARAYANPUR vs I.T.O. KENDRAPARA WARD, KENDRAPARA

ITA 330/CTK/2023[2013-14]Status: Disposed4/1/2024AY 2013-14

BISWAJIT BEHERA,BHUBANESWAR vs I.T.O. WARD-4(2), BHUBANESWAR

ITA 329/CTK/2023[2012-13]Status: Disposed4/1/2024AY 2012-13

CUTTACK CLUB,CUTTACK vs JOINT COMMISSIONER OF INCOME TAX, CUTTACK

ITA 322/CTK/2023[2018-19]Status: Disposed3/1/2024AY 2018-19

CUTTACK CLUB,CUTTACK vs JOINT COMMISSIONER OF INCOME TAX, CUTTACK

ITA 321/CTK/2023[2018-19]Status: Disposed3/1/2024AY 2018-19

PAWAN KUMAR AGARWALLA,KARANJIA vs INCOME TAX OFFICER, WARD-2, BARIPADA

ITA 317/CTK/2023[2017-18]Status: Disposed3/1/2024AY 2017-18

SATYA NARAYANA PRUSTY,RAJ RANAPUR vs ITO KHURDA WARD, KHURDA

ITA 311/CTK/2023[2017-18]Status: Disposed2/1/2024AY 2017-18

M/S. SUPRATIVA,CUTTACK vs ITO WARD-2(2), CUTTACK

ITA 308/CTK/2023[2017-18]Status: Disposed7/12/2023AY 2017-18

ITO, WARD-1(1), CUTTACK vs ASHOK SULTANIA, CUTTACK

ITA 305/CTK/2023[2010-11]Status: Disposed4/12/2023AY 2010-11

JEWELS INTERNATIONAL,BHUBANESWAR vs ITO EXEMPTION WARD, BHUBANESWAR

ITA 81/CTK/2023[2015-16]Status: Disposed1/12/2023AY 2015-16

JEWELS INTERNATIONAL,BHUBANESWAR vs DCIT, BHUBANESWAR

ITA 77/CTK/2023[2016-17]Status: Disposed1/12/2023AY 2016-17

HANUMAN KHEDARIA HUF,ROURKELA vs ITO WARD 2, ROURKELA, ROURKELA

ITA 275/CTK/2023[ASST. YEAR 2014-15]Status: Disposed1/12/2023

MITA MOHANTY,BHUBANESWAR vs DCIT 2(1),BHUBANESWAR, BHUBANESWAR

ITA 272/CTK/2023[2018-19]Status: Disposed1/12/2023AY 2018-19

SRI KANYAKAPARAMESWARI AGENCIES,GANJAM vs ITO, WARD-1, BERHAMPUR

ITA 303/CTK/2023[2018-19]Status: Disposed30/11/2023AY 2018-19

THE U P N CENTRAL CO-OP BANK LIMITED,PURI vs ACIT, CIRCLE 5(1), BHUBANESWAR

ITA 293/CTK/2023[2016-17]Status: Disposed30/11/2023AY 2016-17

THE WORLD RETAILS PVT. LTD,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), BHUBANESWAR

ITA 292/CTK/2023[2017-18]Status: Disposed30/11/2023AY 2017-18

KEDIA LIFESPACE DEVELOPERS PRIVATE LIMITED,JHARSUGUDA vs DEPUTY COMMISSIONER OF INCOME TAX, SAMBALPUR

ITA 288/CTK/2023[2007-08]Status: Disposed30/11/2023AY 2007-08

MR. GANESH AGRAWAL,RAJGANGPUR, SUNDARGARH vs ITO WARD-1, ROURKELA

ITA 271/CTK/2023[2014-15]Status: Disposed30/11/2023AY 2014-15

S. M. AGRO PLANTERE& PROCESSORS PVT. LTD.,DHENKANAL vs PCIR RANGE-1, BHUBANESWAR

ITA 65/CTK/2022[2015-16]Status: Disposed30/11/2023AY 2015-16

BISWADARSHI DAS,BHUBANESWAR vs ACIT CIRCLE- 2 (1), BHUBANESWAR

ITA 105/CTK/2022[2015-16]Status: Disposed30/11/2023AY 2015-16

NATIONAL ALUMINIUM COMPANY LIMITED,BHUBANESWAR vs PRINCIPAL CIT-1, BHUBANESWAR

ITA 62/CTK/2021[2016-17]Status: Disposed30/11/2023AY 2016-17