← All Benches
ITAT Cuttack Bench
3,788 judgments
NINKUJ PANSARI,HOWRAH vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK
ITA 299/CTK/2023[2019-20]Status: Disposed29/11/2023AY 2019-20
RAMA CHANDRA PRADHAN,JALANGADIHA vs INCOME TAX OFFICER( KEONJHAR WARD), KEONJHAR
ITA 298/CTK/2023[2017-18]Status: Disposed29/11/2023AY 2017-18
MUKUNDA PRASAD MISRA,CUTTACK, ODISHA vs ASST. COMMISSIONER OF INCOME TAXC, CIRCLE-2(1), CUTTACK, CUTTACK, ODISHA
ITA 281/CTK/2023[2015-16]Status: Disposed29/11/2023AY 2015-16
ARIES MINERALSPRIVATE LIMITED,BHUBANESWAR vs DCIT CIRCLE 1(1), BHUBANESWAR
ITA 231/CTK/2023[2015-16]Status: Disposed29/11/2023AY 2015-16
M/S. ORISSA MINING CORPORATION LIMITED,BHUBANESWAR vs ACIT, CIRCLE-2(1), BHUBANESWAR
ITA 211/CTK/2023[2017-18]Status: Disposed29/11/2023AY 2017-18
JAY KISHORE CHOUBEY,RAIRANGPUR vs ACIT, CIRCLE-1, ASANSOL
ITA 2/CTK/2023[2010-11]Status: Disposed29/11/2023AY 2010-11
ANAND KUMAR,KUBERPURI vs PR.CIT-1, BHUBANESWAR
ITA 133/CTK/2023[2018-19]Status: Disposed29/11/2023AY 2018-19
M/S. ODISHA COAL AND POWER LIMITED.,BHUBANESWAR vs PR. CIT-1, BHUBANESWAR
ITA 116/CTK/2023[2018-19]Status: Disposed29/11/2023AY 2018-19
M/S. KANAK JEWELLERY,KEONJHAR vs DCIT CIRCLE-1(1), CUTTACK
ITA 64/CTK/2023[2017-18]Status: Disposed28/11/2023AY 2017-18
PUBLIC SCHOOL,PHULBANI vs ITO, EXEMPTION, BERHAMPUR
ITA 302/CTK/2023[2020-21]Status: Disposed28/11/2023AY 2020-21
BS MINING CORPORATION PRIVATE LIMITED,JODA vs ASSTT.CIT, CIRCLE-1(1), CUTTACK
ITA 291/CTK/2023[2015-16]Status: Disposed28/11/2023AY 2015-16
SANJAY MEMORIAL INSTITUTE OF TECHNOLOGY,BERHAMPUR vs DCIT (EXEMPTION), BHUBANESWAR
ITA 290/CTK/2023[2017-18]Status: Disposed28/11/2023AY 2017-18
NIRMAL BARIK,BHADRAK vs ITO, BHADRAK
ITA 289/CTK/2023[2017-18]Status: Disposed28/11/2023AY 2017-18
MR. PRAFULLA KUMAR MAHAPATRA,BHADRAK vs A.C.I.T BALASORE CIRCLE, BALASORE
ITA 287/CTK/2023[2015-16]Status: Disposed28/11/2023AY 2015-16
ROTARY PUBLIC SCHOOL,ANGUL vs ITO WARD ANGUL, ANGUL
ITA 286/CTK/2023[2017-18]Status: Disposed28/11/2023AY 2017-18
INCOME TAX OFFICER, INCOME TAX DEPARTMENT vs REGULATED MARKET COMMITTEE, ATTABIRA, ATTABIRA
ITA 285/CTK/2023[2018-19]Status: Disposed28/11/2023AY 2018-19
UDALA REGIONAL COOPERATIVE MARKETING SOCITY LIMITED,MAYURBHYANJ vs ITO,WARD-BBN-W-(9)(91), BHUBANESWAR
ITA 280/CTK/2023[2017-18]Status: Disposed28/11/2023AY 2017-18
INCOME TAX OFFICER (EXEMPTION), BERHAMPUR vs SHREE SHREE SHREE MAHAPURUSH ACHYUTANANDA TRUST, BALAKATI
ITA 276/CTK/2023[2013-14]Status: Disposed28/11/2023AY 2013-14
RAKESH AGARWAL,KHETRAJPUR vs DCIT CENTRAL CIRCLE, SAMBALPUR
ITA 270/CTK/2023[2013-14]Status: Disposed28/11/2023AY 2013-14
SONAM JAIN,KALAHANDI vs ITO, BHAWANIPATNA WARD, BHAWANIPATNA
ITA 265/CTK/2023[2014-15]Status: Disposed28/11/2023AY 2014-15
