← All Benches
ITAT Cuttack Bench
3,788 judgments
MANJU DEVI BAGARIA,ROURKELA vs ITO WARD-1, ROURKELA
ITA 243/CTK/2023[2013-14]Status: Disposed28/11/2023AY 2013-14
ARYAN EDUCATIONAL TRUST,BHUBANESWAR vs CIT EXEMPTION CIRCLE, BHUBANESWAR
ITA 242/CTK/2023[2018-19]Status: Disposed28/11/2023AY 2018-19
AABAHANA,CUTTACK vs ITO EXEMPTION WARD, BERHAMPUR
ITA 225/CTK/2023[2018-19]Status: Disposed28/11/2023AY 2018-19
SWASTHYA BIKASH SAMITI,CUTTACK vs CIT EXEMPTION, HYDERABAD
ITA 175/CTK/2023[2020-21]Status: Disposed28/11/2023AY 2020-21
VOLUNTARY INTEGRATION FOR EDUCATION AND WELFARE OF SOCIETY,GOPALPUR vs CIT (EXEMPTION), HYDERABAD
ITA 165/CTK/2023[2023-24]Status: Disposed28/11/2023AY 2023-24
SAMBALPUR DEVELOPMENT AUTHORITY,SAMBALPUR vs DCIT,CIR 1(1), SAMBALPUR
ITA 154/CTK/2023[2010-11]Status: Disposed28/11/2023AY 2010-11
SAMBALPUR DEVELOPMENT AUTHORITY,SAMBALPUR vs DCIT,CIR 1(1), SAMBALPUR
ITA 153/CTK/2023[2009-10]Status: Disposed28/11/2023AY 2009-10
SAMBALPUR DEVELOPMENT AUTHORITY,SAMBALPUR vs DCIT,CIR 1(1), SAMBALPUR
ITA 152/CTK/2023[2008-09]Status: Disposed28/11/2023AY 2008-09
SAMBALPUR DEVELOPMENT AUTHORITY,SAMBALPUR vs DCIT,CIR 1(1), SAMBALPUR
ITA 151/CTK/2023[2007-08]Status: Disposed28/11/2023AY 2007-08
SAMBALPUR DEVELOPMENT AUTHORITY,SAMBALPUR vs DCIT,CIR 1(1), SAMBALPUR
ITA 150/CTK/2023[2006-07]Status: Disposed28/11/2023AY 2006-07
ODISHA COOPERATIVE TASSAR AND SILK FEDERATION LIMITED,BHUBANESWAR vs DCIT CIRCLE 4(1), BHUBANESWAR
ITA 162/CTK/2022[2015-16]Status: Disposed28/11/2023AY 2015-16
DIGAMBER RATH,DHENKANAL vs ITO, DHENKANAL WARD, DHENKANAL
ITA 6/CTK/2018[2013-14]Status: Disposed28/11/2023AY 2013-14
M/S ASHISH ENTERPRISES,BALANGIR vs INCOME TAX OFFICER, BALANGIR WARD, BALANGIR
ITA 295/CTK/2023[2010-11]Status: Disposed22/11/2023AY 2010-11
SURESH KUMAR TANWANI,BALANGIR vs INCOME TAX OFFICER, BALANGIR WARD, BALANGIR
ITA 294/CTK/2023[2009-10]Status: Disposed22/11/2023AY 2009-10
M/S. VINAYAK AGRO INDUSTRIES,ROURKELA vs ITO WARD-4, ROURKELA
ITA 166/CTK/2023[2012-13]Status: Disposed22/11/2023AY 2012-13
M/S. VINAYAK AGRO INDUSTRIES,ROURKELA vs ITO WARD-4, ROURKELA
ITA 107/CTK/2023[2009-10]Status: Disposed22/11/2023AY 2009-10
SRI BISWANATH SENAPATI,HARIPUR vs ITO WARD-2, BALASORE
ITA 297/CTK/2023[2017-18]Status: Heard21/11/2023AY 2017-18
JOHARIMALL PUBLIC CHARITABLE TRUST,CUTTACK vs ITO (EXEMPTION WARD), CUTTACK
ITA 130/CTK/2023[2014-15]Status: Heard21/11/2023AY 2014-15
SATYARANJAN CHAND,BHUBANESWAR vs DCIT CIRCLE -2(1), BHUBANESWAR
ITA 125/CTK/2023[2015-16]Status: Heard15/11/2023AY 2015-16
MR. TRILOCHAN NAYAK,BHADRAK vs INCOME TAX OFFICER, BHADRAK
ITA 257/CTK/2023[2017-18]Status: Heard13/11/2023AY 2017-18