← All Benches

ITAT Cuttack Bench

3,788 judgments

M/S. SUBHADRA JWELLERY,PATTAMUNDAI vs ITO, KENDRAPARA WARD, KENDRAPARA

ITA 232/CTK/2023[2013-14]Status: Heard13/11/2023AY 2013-14

SRI BIBEKANANDA SAHU, L/H. OF LATE SAHADEB SAHU,GANJAM vs ITO, WARD-2, BERHAMPUR

ITA 284/CTK/2023[2015-16]Status: Disposed31/10/2023AY 2015-16

SOCIETY FOR GOVT. OF ODISHA ASHOK LEYLAND HMV DTI, CHHATIA/AOP,JAJPUR vs ITO, EXEMPTION, CUTTACK

ITA 283/CTK/2023[2016-17]Status: Disposed30/10/2023AY 2016-17

BISWANATH JHA,GANDHINAGARPARA vs ACIT, CIRCLE-2(1), SAMBALPUR

ITA 279/CTK/2023[2009-10]Status: Disposed26/10/2023AY 2009-10

VINAYAK EDUCATION TRUST,AARADI CHHAK, BHADRAK vs ITO EXEMPTION, CUTTACK

ITA 273/CTK/2023[2016-17]Status: Disposed25/10/2023AY 2016-17

BHRAMARBAR SAHOO,BIJAYACHANDRAPUR vs ITO,TDS, CUTTACK

ITA 86/CTK/2023[2016-17]Status: Disposed20/10/2023AY 2016-17

BHRAMARBAR SAHOO,BIJAYACHANDRAPUR vs ITO,TDS, CUTTACK

ITA 85/CTK/2023[2015-16]Status: Disposed20/10/2023AY 2015-16

MAHALAXMI BINODINI MEMORIAL CHARITABLE TRUST,BHUBANESWAR vs ITO (EXEMPTION WARD), BHUBANESWAR

ITA 234/CTK/2023[2014-15]Status: Disposed20/10/2023AY 2014-15

MAHALAXMI BINODINI MEMORIAL CHARITABLE TRUST,BHUBANESWAR vs ITO (EXEMPTION WARD), BHUBANESWAR

ITA 233/CTK/2023[2013-14]Status: Disposed20/10/2023AY 2013-14

VIGYAN BHARATI CHARITABLE TRUST,BHUBANESWAR vs DY.CIT (EXEMPTION), BHUBANESWAR

ITA 5/CTK/2023[2014-15]Status: Disposed18/10/2023AY 2014-15

UTKAL GYAN BHARATI TRUST,BHUBANESWAR vs CIT EXEMPTION, HYDERABAD

ITA 269/CTK/2023[2020-21]Status: Disposed18/10/2023AY 2020-21

UTKAL GYAN BHARATI TRUST,BHUBANESWAR vs CIT EXEMPTION, HYDERABAD

ITA 268/CTK/2023[2016-17]Status: Disposed18/10/2023AY 2016-17

GYANENDRA PANDA,PRATAPPUR vs ITO, WARD -2, BARIPADA

ITA 247/CTK/2023[2017-18]Status: Disposed18/10/2023AY 2017-18

SUBASH CHANDRA MOHANTY,CUTTACK vs ITO WARD-1(1), CUTTACK

ITA 206/CTK/2023[2017-18]Status: Disposed18/10/2023AY 2017-18

SRI ACHYUTA KUMAR DHAL,BALASORE vs ITO WARD-2, BALASORE

ITA 131/CTK/2023[2014-15]Status: Disposed18/10/2023AY 2014-15

MANOJ KUMAR SINGHI,CUTTACK vs PR.CIT-1, BHUBANESWAR

ITA 43/CTK/2022[2017-18]Status: Disposed18/10/2023AY 2017-18

MAHANADI COALFIELDS LTD.,BURLA, SAMBALPUR. vs DCIT CIRCLE2(1), SAMBALPUR

ITA 41/CTK/2023[2020-21]Status: Disposed17/10/2023AY 2020-21

MAYUR ENTERPRISES,BARIPADA vs ITO, WARD-1, BARIPADA

ITA 267/CTK/2023[2013-14]Status: Heard17/10/2023AY 2013-14

SOVNA CHANDAK,ROURKELA vs WARD-2, ROURKELA, ROURKELA

ITA 266/CTK/2023[ASST YEAR 2015-16]Status: Heard17/10/2023

GLEE PHARMA PRIVATE LIMITED,CUTTACK vs ITO WARD-2(5), CUTTACK

ITA 171/CTK/2023[2018-19]Status: Disposed17/10/2023AY 2018-19