← All Benches
ITAT Cuttack Bench
3,788 judgments
ASHA DIDWANIA,BHADRAK vs ASSESSMENT UNIT, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, DELHI
ITA 129/CTK/2024[2012-13]Status: Heard20/5/2024AY 2012-13
ASHA DIDWANIA,BHADRAK vs ASSESSMENT UNIT, NATIONAL FACELESS ASSESSMENT CENTRE(NFAC), DELHI, DELHI
ITA 128/CTK/2024[2014-15]Status: Heard20/5/2024AY 2014-15
SUBASH CHANDRA SETHY,KENDRAPARA vs ITO, WARD- KENDRAPARA, AT- DUHURIA BAZAR, KENDRAPARA
ITA 5/CTK/2024[2017-18]Status: Heard17/5/2024AY 2017-18
KARANI DAN CHANDAK,JAJPUR ROAD vs AO, NFAC, DELHI
ITA 18/CTK/2024[2017-2018]Status: Heard17/5/2024AY 2017-2018
BIJAY KUMAR SWAIN,CUTTACK vs INCOME TAX OFFICER, NFAC
ITA 118/CTK/2024[2013-14]Status: Heard17/5/2024AY 2013-14
GENERATING RESEARCH INSIGHTS FOR DEVELOPMENT COUNCIL,BHUBANESWAR vs CIT(EXEMPTION), HYDERABAD, HYDERABAD
ITA 40/CTK/2024[2024-25]Status: Heard15/5/2024AY 2024-25
GENERATING RESEARCH INSIGHTS FOR DEVELOPMENT COUNCIL,BHUBANESWAR vs CIT(EXEMPTION), HYDERABAD, HYDERABAD
ITA 27/CTK/2024[2024-25]Status: Heard15/5/2024AY 2024-25
ASHOAK ACHARYA,BHUBANESWAR vs ASSIATANT COMMISSIONER OF INCOME TAX, CIRCLE 5(1), BHUBANESWAR
ITA 25/CTK/2024[2011-12]Status: Heard15/5/2024AY 2011-12
SOUMYARANJAN TRIPATHI,KALAHANDI vs ITO, WARD BHAWANIPATNA, BHAWANIPATNA
ITA 23/CTK/2024[2017-18]Status: Heard15/5/2024AY 2017-18
NURSINGHA CHARAN SAHOO,NAGAPUR, PURI vs ITO, WARD-PURI, PURI
ITA 126/CTK/2024[2017-18]Status: Heard15/5/2024AY 2017-18
THE U P N CENTRAL CO-OP BANK LIMITED,PURI vs ACIT, CIRCLE-5(1), BHUBANESWAR, BHUBANESWAR
ITA 125/CTK/2024[2017-18]Status: Heard15/5/2024AY 2017-18
NATIONAL LAW UNIVERSITY ORISSA,CUTTACK vs INCOME TAX OFFICER, NFAC, DELHI, INCOME TAX OFFICER, NFAC, DELHI
ITA 123/CTK/2024[2017-18]Status: Heard14/5/2024AY 2017-18
NATIONAL LAW UNIVERSITY ORISSA,CUTTACK vs EXEMPTION CIRCLE, BBN, EXEMPTION CIRCLE, BBN
ITA 122/CTK/2024[2017-18]Status: Heard14/5/2024AY 2017-18
BAIDYABOOTI PHARMACY,BHUBANESWAR vs COMMISSIONER OF INCOME-TAX (APPEALS), INCOME TAX DEPARTMENT, DELHI
ITA 121/CTK/2024[2017-18]Status: Heard14/5/2024AY 2017-18
ORISSA FERRO TECHS,ODISHA vs CIRCLE 1(1), ODISHA
ITA 11/CTK/2024[2013-14]Status: Heard14/5/2024AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), ROOM NO. PRATAKSHYA KAR BHAWAN, VANIVIHAR, BHUBANESWAR vs SAMALESWARI EDUCATION TRUST, SILICON HILLS
ITA 117/CTK/2024[2017-18]Status: Heard13/5/2024AY 2017-18
ARATI SARAF,JHARSUGUDA vs J.C.I.T, RANGE, ROURKELA, ROURKELA
ITA 375/CTK/2023[2017-18]Status: Heard13/5/2024AY 2017-18
JYOTIRANJAN SAMAL,JAJPUR vs INCOME TAX OFFICER, JAJPUR
ITA 362/CTK/2023[2017-18]Status: Heard2/5/2024AY 2017-18
ASSISSTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR vs DIPTI RANJAN PATNAIK, ROURKELA
ITA 361/CTK/2023[2010-11]Status: Heard2/5/2024AY 2010-11
SAROJ KANTA MOHANTY,MALKANGIRI vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU, BENGALURU
ITA 67/CTK/2024[2021-22]Status: Heard1/5/2024AY 2021-22
