← All Benches
ITAT Cuttack Bench
3,788 judgments
M/S. MAA TARINI MINERALS PVT. LTD.,ROURKELA vs DCIT,CENTRAL CIRCLE, SAMBALPUR
ITA 205/CTK/2023[2019-20]Status: Disposed27/5/2024AY 2019-20
M/S. MAA TARINI MINERALS PVT. LTD.,ROURKELA vs DCIT,CENTRAL CIRCLE, SAMBALPUR
ITA 204/CTK/2023[2018-19]Status: Disposed27/5/2024AY 2018-19
M/S. MAA TARINI MINERALS PVT. LTD.,ROURKELA vs DCIT,CENTRAL CIRCLE, SAMBALPUR
ITA 203/CTK/2023[2016-17]Status: Disposed27/5/2024AY 2016-17
M/S. MAA TARINI MINERALS PVT. LTD.,ROURKELA vs DCIT,CENTRAL CIRCLE, SAMBALPUR
ITA 202/CTK/2023[2015-16]Status: Disposed27/5/2024AY 2015-16
M/S. MAA TARINI MINERALS PVT. LTD.,ROURKELA vs DCIT,CENTRAL CIRCLE, SAMBALPUR
ITA 201/CTK/2023[2014-15]Status: Disposed27/5/2024AY 2014-15
SATYA NARAYAN ROUT,BARPALIPARA vs ITO, WARD-1, BOLANGIR
ITA 196/CTK/2023[2016-17]Status: Disposed27/5/2024AY 2016-17
PRAKASH CHANDRA SAHU,GANJAM vs INCOME TAX OFFICER, WARD-2, BERHAMPUR, BERHAMPUR
ITA 140/CTK/2024[2017-18]Status: Heard22/5/2024AY 2017-18
SACHIDANANDA DAS,BALASORE vs INCOME TAX OFFICER WARD-1, BALASORE, BALASORE
ITA 139/CTK/2024[2014-15]Status: Heard22/5/2024AY 2014-15
TATA STEEL LIMITED (SUCCESSOR TO TATA STEEL LONG PRODUCTS LIMITED),KOLKATA vs ACIT, CIRCLE ROURKELA, ROURKELA
ITA 241/CTK/2023[2014-15]Status: Disposed22/5/2024AY 2014-15
HANUMAN PRASAD KHEMKA(L/H- SMT. PARWATI KHEMKA),SEETHAMMADHARA vs ITO WARD-1, BOLANGIR
ITA 237/CTK/2023[2015-16]Status: Heard22/5/2024AY 2015-16
M/S. BRAHMANI RIVER PELLETS LIMITED,BHUBANESWAR vs PRINCIPAL CIT-1, BHUBANESWAR
ITA 139/CTK/2023[2018-19]Status: Heard22/5/2024AY 2018-19
SUGYANI KUMARI SAHU,POLASARA vs PR.CIT-1, BHUBANESWAR
ITA 132/CTK/2023[2017-18]Status: Heard22/5/2024AY 2017-18
MGM GREEN ENERGY LIMITED,BHUBANESWAR vs DCIT,CIRCLE-1(1), BHUBANESWAR
ITA 370/CTK/2019[2014-15]Status: Disposed22/5/2024AY 2014-15
NARENDRA BEHERA,PATHARAPURA vs INCOME TAX OFFICER, BALASORE
ITA 94/CTK/2024[2017-18]Status: Heard21/5/2024AY 2017-18
MAA BHARATI GO SEVA KENDRA,BALASORE vs CIT(EXEMPTION), HYDERABAD, HYDERABAD
ITA 48/CTK/2024[2024-25]Status: Heard21/5/2024AY 2024-25
MAA BHARATI GO SEVA KENDRA,BALASORE vs CIT(EXEMPTION), HYDERABAD, HYDERABAD
ITA 47/CTK/2024[2024-25]Status: Heard21/5/2024AY 2024-25
RAJANI MULLICK,BHUBANESWAR vs INCOME TAX OFFICER, ITO WARD, BHUBANESWAR
ITA 41/CTK/2024[2017-18]Status: Heard20/5/2024AY 2017-18
SRI BRUNDABATI ENTERPRISES,CUTTACK vs ITO, WARD 1(1), CUTTACK, CUTTACK
ITA 29/CTK/2024[2018-2019]Status: Heard20/5/2024AY 2018-2019
ANIL KUMAR BISWAL,BALUGAON vs DCIT, CIRCLE-2(1), BHUBANESWAR, BHUBANESWAR
ITA 28/CTK/2024[2017-18]Status: Heard20/5/2024AY 2017-18
MAA HINGULA COAL TRANSPORT PARTNERSHIP FIRM,ANGUL vs NFAC, NFAC, DELHI
ITA 131/CTK/2024[2021-22]Status: Heard20/5/2024AY 2021-22
