ITAT Cuttack Bench
3,788 judgments
SHWETA AGARWAL,ROURKELA vs INCOME TAX OFFICER, WARD-1, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SUNIL K EPARI,AMERICA vs ACIT INTL TAX, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SURESH KUMAR SOMANI,MALKANGIRI vs ASSISTANT COMMISSIONER OF INCOME TAX, BERHAMPUR, BERHAMPUR
Shri Duvvuru RL Reddy (Vice President), Shri Rajesh Kumar, Accountant Member Suresh Kumar Somani......... Motu Road, Korukonda B.O, Alur, Malkangiri (Odisha), Odissa - 764045. [PAN: ACXPS8005Q] ACIT, Berhampur. Appearances by: Shri R. B. Doshi, AR, appeared on behalf of the appellant. Shri Vijay Singh, Sr. DR, appeared on behalf of the Respondent. Date of concluding the hearing : August 19, 2025 Date of pronouncing the order : November 21, 2025 ORDER Per Rajesh Kumar (Accountant Member)
MR.MANOJ KUMARPRADHAN,ROURKELA vs ITO,WARD-3, ROURKELA
Shri Duvvuru RL Reddy (Vice President), Shri Rajesh Kumar (Accountant Member)
G R C GARMENTS PARTNERSHIP FIRM ,NANDI SAHI, BUXI BAZAR vs ITO, WARD 1(1), CUTTACK , AAYAKAR BHAWAN, SHELTER CHHAK
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
SAMIR KUMAR PAIKARAY,KHURDA vs INCOME TAX OFFICER, KHURDA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
NITA FOOTBALL TRUST,WESTBENGAL vs CIT(EXEMPTION), HYDERABAD
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
IN2IT TECHNOLOGIES PRIVATE LIMITED,ODISHA vs DEPUTY COMMISSIONER OF INCOME TAX, BHUBNESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ORISSA RURAL & URBAN DEVELOPMENET COOPERATIVE LIMITED.,BHADRAK vs THE INCOME TAX OFFICER, WARD, BHADRAK, BHADRAK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ORISSA RURAL & URBAN DEVELOPMENT COOPERATIVE LIMITED,BHADRAK vs THE INCOME TAX OFFICER, WARD BHADRAK, BHADRAK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BHARIGADA PACS,BHARIGADA vs ITO, WARD-KENDRAPADA, KENDRAPADA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
NODHABASANTA SERVICE COOPERATIVE SOCIETY LIMITED,RAJNAGAR vs ITO, WARD-KENDRAPADA, KENDRAPADA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SANJAY KUMAR BIJAY KUMAR,CUTTACK vs INCOME TAX OFFICER, WARD-2(2), CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SUGYANI KUMARI SAHU,GANJAM vs THE INCOME TAX OFFICER, WARD-1, BERHAMPUR, BERHAMPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
RAJAN PRASAD,ANGUL vs INCOME TAX OFFICER, ANGUL, ANGUL
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SRI BAIDYANATH MEMORIAL TRUST,BHUBANESWAR vs ITO EXEMPTION CIRCLE, BBSR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
PARADEEP PHOSPHATES LIMITED,BHUBANESWAR vs DY.COMMISSIONER OF INCOME TAX, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
CHILLS CHINA RAO,NABARANGPUR vs INCOME TAX OFFICER,JEYPORE WARD, JEYPORE
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BACK TO VILLAGE,RAIRANGPUR, MAYURBHANJ vs ITO, WARD 1, BARIPADA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
PRAMILA PANDA,BHUBANESWAR vs INCOME TAX OFFICER, WARD-3(4), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member)
