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ITAT Cuttack Bench

3,788 judgments

JITENDRA PATRA,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR

ITA 459/CTK/2025[2018-19]Status: Disposed25/9/2025AY 2018-19

16/03/2022. 4. This notice is being issued after obtaining the prior approval of the PCIT, Bhubaneshwar-1 accorded on date 09/03/2022 vide Reference No. 100000028890758. DURGA PRASAD MOHAPATRA DCIT,CIRCLE 1(1), BHUBANESWAR Note: If digitally signed, the date of digital signature may be taken as date of document. AAYAKAR BHAWAN, RAJASWA VIHAR, BHUBANESWAR, Orissa, 751007 Email: BHUBANESWAR.DCIT1.1@INCOMETAX.GOV.IN, Note:- The website address of the e-filing portal has been changed from www.i

JITENDRA PATRA,BHUBANESWAR vs DCIT, CIRCLE- 1(1), BHUBANESWAR

ITA 458/CTK/2025[2018-19]Status: Disposed25/9/2025AY 2018-19

16/03/2022. 4. This notice is being issued after obtaining the prior approval of the PCIT, Bhubaneshwar-1 accorded on date 09/03/2022 vide Reference No. 100000028890758. DURGA PRASAD MOHAPATRA DCIT, CIRCLE 1(1), BHUBANESWAR Note: If digitally signed, the date of digital signature may be taken as date of document. AAYAKAR BHAWAN, RAJASWA VIHAR, BHUBANESWAR, ORISSA, 751007 Email: BHUBANESWAR.DCIT1.1@INCOMETAX.GOV.IN, Note:- The website address of the e-filing portal has been changed from www.

PAHANGA SCS,PAHANGA vs ITO, WARD-JAJPUR, JAJPUR ROAD

ITA 456/CTK/2025[2019-20]Status: Disposed25/9/2025AY 2019-20

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

DATUM MICRO CREDIT,GANJAM vs INCOME TAX OFFICER, WARD-1, BERHAMPUR

ITA 453/CTK/2025[2018-19]Status: Disposed25/9/2025AY 2018-19

SHRI GEORGE MATHAN (Judicial Member)

SARASWATI SHISHU MANDIR PARICHALANA SAMITI, HATIATANGAR,HATIATANGAR vs ITO EXEMPTION, CUTTACK, CUTTACK

ITA 445/CTK/2025[2017-18]Status: Disposed25/9/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member)

RAJASHREE KHUNTIA,CUTTACK vs INCOME TAX OFFICER, WARD-1, CUTTACK

ITA 434/CTK/2025[2017-18]Status: Disposed25/9/2025AY 2017-18

completion of assessment cannot be treated as invalid. In these circumstances, the appeal of the assesee is partly allowed for statistical purposes. 6. In the result, appeal of the assessee is partly allowed for statistical purposes. Order dictated and pronounced in the open court on 25/09/2025. Sd/- (जार्ज माथन) (GEORGE MATHAN) न्यायिक सदस्य / (Judicial Member)

CTTC HOSTEL FUND,BHUBANESWAR vs INCOME TAX OFFICER, WARD-2(1), BHUBANESWAR

ITA 415/CTK/2025[2017-18]Status: Disposed25/9/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member)

MODERN ENGINEERING & MANAGEMENT FOUNDATION,BALASORE vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL RANGE, BHUABENSWAR

ITA 378/CTK/2025[2016-17]Status: Disposed25/9/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

MODERN ENGINEERING & MANAGEMENT FOUNDATION,BALASORE vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL RANGE, BHUABENSWAR

ITA 377/CTK/2025[2016-17]Status: Disposed25/9/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

CHARANJIT SINGH GREWAL , C/O R K TULI AND ASSOCIATES, CHARTERED ACCOUNTANTS,11/37 OLD RAJINDER NAGAR,OLD RAJINDER NAGAR, NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, ORISSA, CUTTACK ORISSA

ITA 374/CTK/2025[2018-19]Status: Disposed25/9/2025AY 2018-19

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

KARTAVYA CONSULTANTS PRIVATE LIMITED,BHUBANESWAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHUBANESWAR, BHUBANESWAR

ITA 346/CTK/2025[2021-22]Status: Disposed25/9/2025AY 2021-22

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

MUKTIKANTA SWAIN,BHADRAK vs INCOME TAX OFFICER, BHADRAK

ITA 147/CTK/2025[2017-18]Status: Disposed25/9/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SURESH KUMAR DIVAKAR,SAMBALPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), SAMBALPUR, SAMBALPUR

ITA 145/CTK/2025[2017-18]Status: Disposed25/9/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR vs ASHOKA ISPAT UDYOG, ROURKELA

ITA 485/CTK/2024[2018-19]Status: Disposed25/9/2025AY 2018-19

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR vs SHREE SALASAR CASTING PRIVATE LIMITED, ROURKELA

ITA 483/CTK/2024[2019-20]Status: Disposed25/9/2025AY 2019-20

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR vs SHREE SALASAR CASTINGS PRIVATE LIMITED, ROURKELA

ITA 482/CTK/2024[2018]Status: Disposed25/9/2025

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

KAMADEV BEHERA,KHURDA vs NATIONAL FACELESS ASSESSMENT CENTRE,DELHI, DELHI

ITA 97/CTK/2025[2017-2018]Status: Disposed24/9/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

ASHOK BRICKS INDUSTRIES PVT LTD,BELPAHAR vs ACIT/DCIT, CIRCLE-1(1), SAMBALPUR, SAMBALPUR

ITA 455/CTK/2025[2017-18]Status: Disposed24/9/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

ASHOK BRICKS INDUSTRIES PVT LTD,BELPAHAR vs ACIT/DCIT, CIRCLE-1(1), SAMBALPUR, SAMBALPUR

ITA 454/CTK/2025[2014-15]Status: Disposed24/9/2025AY 2014-15

MOTWANI CONSTRUCTIONS PVT. LIMITED,KHORDA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHUBANESWAR

ITA 452/CTK/2025[2013-14]Status: Disposed24/9/2025AY 2013-14

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)