ITAT Cuttack Bench
3,788 judgments
ITISHREE MOHANTY,ATHAGARH vs INCOME TAX OFFICER,WARD-1(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
GURUKULA FOUNDATION,KHURDA vs THE INCOME TAX OFFICER, EXEMPTION WARD, BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ASHOK BRICKS INDUSTRIES PVT LTD,BELPAHAR vs INCOME TAX OFFICER (TDS), SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ASHOK BRICKS INDUSTRIES PVT LTD,BELPAHAR vs INCOME TAX OFFICER (TDS), SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ASHOK BRICKS INDUSTRIES PRIVATE LIMITED,BELPAHAR vs INCOME TAX OFFICER (TDS), SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SURESH KUMAR PATI,JAJPUR vs ITO, JAJPUR, JAJPUR ROAD, JAJPUR
SHRI GEORGE MATHAN (Judicial Member)
ARUN KUMAR SAHOO,CUTTACK vs ITO,WARD-1(1),CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
PRAVANSHU SAMANTARAY,CUTTACK vs THE INCOME TAX OFFICER, WARD-1(1), CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
AVINANDITA MOHANTY,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 , BHUABENSWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
AVINANDITA MOHANTY,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 BHUABENSWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SOUMENDRA KUMAR MOHANTY,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 BHUABENSWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SRI ASHOK KUMAR DWARI,JAMUNADEIPUR, BARIPADA vs ITO, WARD-1, BARIPADA
SHRI GEORGE MATHAN (Judicial Member)
SRI ASHOK KUMAR DWARI,JAMUNADEIPUR, BARIPADA vs ITO, WARD-1, BARIPADA
SHRI GEORGE MATHAN (Judicial Member)
BBG METAL SYNDICATE PVT. LTD,CUTTACK vs DCIT CIRCLE-1, CUTTACK, CUTTACK
PAHANAWA ASSOCIATES PRIVATE LIMITED,BHUBANESWAR vs INCOME TAX OFFICER, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member)
SAMARBAGA SERVICE COOPERATIVE SOCIETY LIMITED,JHARSUGUDA vs INCOME TAX OFFICER WARD-1, JHARSUGUDA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
MADHUSUDAN ACADEMY OF SCIENCE AND CHARITABLE TRUST,DHENKANAL vs INCOME TAX OFFICER, EXEMPTION WARD, BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member)
MOTILAL AGARWAL,SAMBALPUR vs INCOME TAX OFFICER, WARD-1, SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member)
SAROJ KUMAR SWAIN,KHORDA vs INCOME TAX OFFICER, KHORDA WARD, KHORDA, KHORDA
SHRI GEORGE MATHAN (Judicial Member)
MR. MADAN LAL GUPTA,BHADRAK vs INCOME TAX OFFICER, BHADRAK WARD, BHADRAK
SHRI GEORGE MATHAN (Judicial Member)
