ITAT Cuttack Bench
3,788 judgments
PRAMOD PATRA,CUTTACK vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member)
MAHARAJA AGRASEN TRUST,BHADRAK vs INCOME TAX OFFICER, BHADRAK
MANMATHA KUMAR MOHANTY,BHUBANESWAR vs ITO,WARD-2(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX( EXEMPTIONS), BHUBANESWAR, ODISHA vs SAI RADHAKRISHNA SEVA EDUCATION AND CHARITABLE TRUST, BHUBANESWAR, ODISHA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), BHUBANESWAR, ODISHA vs SAI RADHAKRISHNA SEBA EDUCATION AND CHARITABLE TRUST, BHUBANESWAR, ODISHA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SRINATH SOREN,BARIPADA vs INCOME TAX OFFICER,WARD-1, BARIPADA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
JANKALYAN PARISAD,BARIPADA vs ITO, BARIPADA
the Id. CIT(A) at the first hearing. In the event of non-payment of the above cost within the above period, the order of the Id. CIT(A) would be confirmed. The assessee is also directed to cooperate with the Id. CIT(A) in the readjudication proceedings, positively. 3
NAND KUMAR CHOUDHARY,BARGARH vs INCOME TAX OFFICER, WARD BARGARH, BANDU VIKIRA CHOWK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
DISTRICT SUPPLY AND MARKETING SOCIETY,BARIPADA vs INCOME TAX OFFICER,WARD-1, BARIPADA, BAPRIPADA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
LAXMAN MEHER,SONEPUR vs DEPUTY COMMISSIONER OF INCOME TAX /ASSISITANT COMMISIIONER OF INCO E TAX, CIRCLE 1(1),SAMBALPUR, SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
AYYUB MOHAMMAD,NUAPADA vs INCOME TAX OFFICER, BHAWANIPATNA WARD, BHAWANIPATNA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
INSTITUTE OF MEDICAL TECHNOLOGY,NEWKALEBAR ROAD, GOPALPUR, PURI vs EXEMPTION WARD, BBN, ITO, BHUBANESWAR. EXEMPTION
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
INSTITUTE OF MEDICAL TECHNOLOGY,NEWNABAKALEBAR ROAD, GOPALPUR , PURI vs EXEMPTION WARD, BBN, ITO, BHUBANESWAR, EXEMPTION
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ASHA DIDWANIA,BHADRAK vs THE INCOME TAX OFFICER, BHADRAK WARD, BHADRAK, BHADRAK
NIRMALA CHHOTRAY,ROURKELA vs INCOME TAX OFFICER,WARD-5, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ANANTA CHANDRA PATI,BHUBANESWAR vs INCOME TAX OFFICER,WARD-3(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member)
DISTRICT MINERAL FOUNDATION,JHARSUGUDA vs EXEMPTION CIRCLE, BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SARITA AGRAWAL,RAIRANGPUR vs INCOME TAX OFFICER, WARD-1, BARIPADA
ANUP AGARWAL,ROURKELA vs INCOME TAX OFFICER, WARD - 1, ROURKELA, ROURKELA
SHRI GEORGE MATHAN (Judicial Member)
SAROJ KUMAR DASH,DEBAGARH vs INCOME TAX OFFICER, WARD-2(1), SAMBALPUR, SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
