ITAT Cuttack Bench

BISHNU CHARAN PANDA,PURI vs ASSESSMENT UNIT, DELHI

SHRI GEORGE MATHAN (Judicial Member)

SAROJ KUMAR DASH,DEOGARH vs THE INCOME TAX OFFICER WARD-2(1), SAMBALPUR, SAMBALPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

BISHNU CHARAN PANDA,PURI vs INCOME TAX OFFICER, PURI

SHRI GEORGE MATHAN (Judicial Member)

SAROJ PRUSTY,TALASAHI, KHURDA vs ITO,KHURDA, KHURDA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

BINAPANI SAHOO,PURI vs INCOME TAX OFFICER, PURI

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

KALI KALUSHA NASANA SEVA TRUST,CUTTACK vs INCOME TAX OFFICER, EXEMPTION, CUTTACK

SHRI GEORGE MATHAN (Judicial Member)

HOTEL PRIYA,BHUBANESWAR vs DCIT, CIRCLE-(1), BHUBANESWAR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

BAJRANG STEEL & ALLOYS PRIVATE LIMITED,SUNDARGARH vs PRINCIPAL COMMISSIONER OF INCOME TAX, SAMBALPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

GHANSHYAM BHABAGRAHI PADHI,ODISHA vs ITO, WARD DHENKANAL, ODISHA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, ROURKELA vs B.R. SPONGE AND POWER LIMITED, ROURKELA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

KAJAL FASHIONWEAR AGENCY PRIVATE LIMITED,BHUBANESWAR vs ITO,WARD 1(1), BHUBANESWAR

SHRI GEORGE MATHAN (Judicial Member)

M/S. ORISONS OVERSEAS PVT. LTD,BHUBANESWAR vs DY. CIT, CENTRAL CIRCLE-1, BHUBANESWAR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

M/S. ORISONS OVERSEAS PVT. LTD,BHUBANESWAR vs DY. CIT, CENTRAL CIRCLE-1, BHUBANESWAR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

BHAGWATI SAHOO,BARBIL vs ITO, KEONJHAR, KEONJHAR

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

SHRI GIRISH CHANDRA SETHI,MAYURBHANJ vs INCOME TAX OFFICER, WARD-2, BARIPADA

SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

NABA UTKAL TRUST,BHUBANESWAR vs ITO, EXEMPTION WARD, BHUBANESWAR

SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

BLISS FOUNDATION,BHUBANESWAR vs ITO (EXEMPTION), BHUBANESWAR

SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

ALL INDIA INSTITUTE OF MEDICAL SCIENCES BHUBANESWAR,BHUBANESWAR vs DCIT EXEMPTION, BHUBANESWAR

SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

KUTCH KADVA PATIDAR SAMAJ,BHUBANESWAR vs ITO EXEMPTION, BHUBANESWAR

SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

PRASHANTA KISHORE DAS,BHUBANESWAR vs INCOME TAX OFFICER, WARD-3(1), BHUBANESWAR