ITAT Cuttack Bench
3,788 judgments
ORISSA STATE CO-OPERATIVE HANDICRAFTS CORPORATION LIMITED,BHUBANESWAR vs DCIT,CIRCLE-1(1), , BHUBANEWSWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ORISSA STATE CO-OPERATIVE HANDICRAFTS CORPORATION LIMITED,BHUBANESWAR vs DCIT,CIRCLE-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
TOTUPURA BHARATHAN ROYAL,SAMBALPUR vs INCOME TAX OFFICER,WARD-2(5), SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SATYAPRIYA JENA,CUTTACK vs INCOME TAX OFFICER, WARD-2(5), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE SAMBALPUR vs HILL VIEW HIRE PURCHASE PRIVATE LIMITED, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
M/S. BHAGABAN MOHAPATRA CONSTRUCTIONS & ENGINEERS PRIVATE LIMITED.D.,JAGATSINGHPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
KANHEIPUR SERVICE COOPERATIVE SOCIETY LIMITED,CUTTACK vs INCOME TAX OFFICER, WARD-2(2), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SANKAR PATRO,GANJAM vs INCOME TAX OFFICER, WARD-1, BERHAMPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ANKITA DASH,CUTTACK vs ITO, WARD 1(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
PARIJA CONSTRUCTION CO.(P) LIMITED,BHUBANESWAR vs INCOME TAX OFFICER, WARD-1, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ARCHITECTURE AND ENGINEERING CONSULTANCY SERVICES PRIVATE LIMITED,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 BHUABENSWAR, BHUBANESWAR
ARCHITECTURE AND ENGINEERING CONSULTANCY SERVICES PRIVATE LIMITED,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 BHUABENSWAR, BHUBANESWAR
ARCHITECTURE AND ENGINEERING CONSULTANCY SERVICES PRIVATE LIMITED,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 BHUABENSWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ARCHITECTURE AND ENGINEERING CONSULTANCY SERVICES PRIVATE LIMITED,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ARCHITECTURE AND ENGINEERING CONSULTANCY SERVICES PRIVATE LIMITED,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
QUALITY FOOD ENTERPRISES,BHUBANESWAR vs ITO, WARD 2(3) BHUBANESWAR , BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ORISSA STATE RURAL ROAD AGENCY,BHUBANESWAR vs THE COMMISSIONER OF INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
MARUTI TRADING CO,JAGATSINGH PUR vs INCOME TAX OFFICER, PARADEEP WARD, PARADEEP
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
GEETI RANJAN MOHANTY,CUTTACK vs DCIT CIRCLE-1(1), CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
T R CHEMICALS LIMITED,ODISHA vs PCIT SAMBALPUR, ODISHA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
