ITAT Cuttack Bench
3,788 judgments
NAVAJEEVAN SEVA TRUST,MADANMOHANPUR vs ITO WARD - I, BRAHMAPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
M/S.BALLURAM STEELS PVT. LIMITED,ROURKELA vs PRINCIPAL CIT, CENTRAL CIRCLE, VISAKHAPATNAM
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
HOTEL PRANAMINN PRIVATE LIMITED,BHUBANESWAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
TRIJAL ENTERPRISE PRIVATE LIMITED,BHUBANESWAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2,BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
TRIJAL ENTERPRISE PRIVATE LIMITED,BHUBANESWAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2,BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
TRIJAL ENTERPRISE PRIVATE LIMITED,BHUBANESWAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SHREE PRASAD JEWELLERS,ROURKELA vs INCOME TAX OFFICER, WARD-1, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
M S INFRAENGINEERS (P) LIMITED,CUTTACK vs ACIT,CIRCLER-2(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
MANOJ KUMAR TRIPATHY,CUTTACK vs INCOME TAX OFFICER, WARD-1(1), CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
DEEPAK STEEL & POWER LTD,BARBIL vs ACIT-CIRCLE- ROURKELA, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
DEEPAK STEEL & COMPANY LTD,BARBIL vs DCIT-CIRCLE ROURKELA,ROURKELA., ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
DEEPAK STEEL & POWER LIMITED,ROURKELA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE1(1), SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
M/S.ADITYA NARAYAN CONSTRUCTION,BHUBANESWAR vs DCIT, CIRCLE-2(1), BHUBANESWAR
NARAYAN MAHAPATRA,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, BHUBANESWAR, ODISHA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ORISSA STATE CO-OPERATIVE HANDICRAFTS CORPORATION LIMITED,BHUBANESWAR vs DCIT,CIRCLE-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ORISSA STATE CO-OPERATIVE HANDICRAFTS CORPORATION LIMITED,BHUBANESWAR vs DCIT,CIRCLE-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ORISSA STATE CO-OPERATIVE HANDICRAFTS CORPORATION LIMITED,BHUBANESWAR vs DCIT,CIRCLE-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ORISSA STATE CO-OPERATIVE HANDICRAFTS CORPORATION LIMITED,BHUBANESWAR vs DCIT,CIRCLE-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ORISSA STATE CO-OPERATIVE HANDICRAFTS CORPORATION LIMITED,BHUBANESWAR vs DCIT,CIRCLE-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ORISSA STATE CO-OPERATIVE HANDICRAFTS CORPORATION LIMITED,BHUBANESWAR vs DCIT,CIRCLE-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
