ITAT Cuttack Bench
3,788 judgments
CUTTACK CENTRAL COOPERATIVE BANK LIMITED,CUTTACK vs DCIT, CIRCLE-1(1), CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
CUTTACK CENTRAL COOPERATIVE BANK LIMITED,CUTTACK vs DCIT, CIRCLE-1(1), CUTTACK, CUTTACK
CUTTACK CENTRAL COOPERATIVE BANK LIMITED,CUTTACK vs DCIT,CIRCLE-1(1), CUTTACK, CUTTACK
CUTTACK CENTRAL COOPERATIVE BANK LIMITED,CUTTACK vs DCIT, CIRCLE-1(1), CUTTACK, CUTTACK
CUTTACK CENTRAL COOPERATIVE BANK LIMITED,CUTTACK vs DCIT, CIRCLE-1(1), CUTTACK, CUTTACK
the Tribunal, therefore, there were delay in filing the respective appeals as above. It was submitted that non-filing of appeals was un-intentional. 5. It was also submitted that the Id JCIT(A), NFAC have dismissed two
CUTTACK CENTRAL COOPERATIVE BANK LIMITED,CUTTACK vs DCIT, CIRCLE-1(1), CUTTACK, CUTTACK
CUTTACK CENTRAL COOPERATIVE BANK LIMITED,CUTTACK vs DCIT, CIRCLE-1(1), CUTTACK
the Tribunal, therefore, there were delay in filing the respective appeals as above. It was submitted that non-filing of appeals was un-intentional. 5. It was also submitted that the Id JCIT(A), NFAC have dismissed two
AMAL SHETH,CUTTACK vs ACIT, CIRCLE-2(1), CUTTACK, CUTTACK
AMAL SHETH,CUTTACK vs ACIT, CIRCLE-2(1), CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
AMAL SHETH,CUTTACK vs ACIT, CIRCLE-2(1),CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
AMAL SHETH,CUTTACK vs ACIT, CIRCLE-2(1), CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SAROSH YAZDANI,KHORDA vs DEPUTY COMMISIONER CIRCLE-2(1),BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SAROSH YAZDDANI,KHORDA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SAROSH YAZDANI,KHORDA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SRI SIBA SHANKAR DAS(DECEZASED) THROUGH LEGAL HEIR SMT. RITANJALI DAS,KALAHANDI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), SAMBALPUR
MALAY BISHOI,DABUGAON vs ITO, JEYPORE WARD, JEYPORE
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BALASORE ALLOYS LIMITED,BALASORE vs ASSITANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ODISHA REAL ESTATE REGULATORY AUTHORITY,BHUBANESWAR vs CIT(EXEMPTION), HYDERABAD, HYDERABAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
NILADREE BUILD-TECH PRIVATE LIMITED,PURI vs DCIT, CIRCLE-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SRI SRI SRI KANAKA DURGA TEMPLE TRUST,BHATAKUMARADA vs ITO WARD - I, BRAHMAPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)