← All Benches
ITAT Cuttack Bench
3,788 judgments
ORISSA ASSEMBLY OF SMALL AND MEDIUM ENTERPRISES,CUTTACK vs INCOME TAX OFFICER, EXEMPTION, CUTTACK
ITA 448/CTK/2026[2023-2024]Status: Disposed5/6/2026AY 2023-2024
VIKASH KUMAR JAIN,BALANGIR vs INCOME TAX OFFICER WARD-1,BOLANGIR, BOLANGIR
ITA 447/CTK/2026[2020-21]Status: Disposed5/6/2026AY 2020-21
HI-TECH EDIFICE PRIVATE LIMITED,BHUBANESWAR vs ITO WARD-1(1), BHUBANESWAR
ITA 446/CTK/2026[2017-18]Status: Disposed5/6/2026AY 2017-18
MANJU DEVI BAGARIA,ROURKELA vs INCOME TAX OFFICER,WARD-1,ROURKELA, ROURKELA
ITA 444/CTK/2026[2013-14]Status: Disposed5/6/2026AY 2013-14
APURBA PANDE,ROURKELA vs ITO, WARD 3, ROURKELA, ROURKELA
ITA 435/CTK/2026[2022-23]Status: Disposed5/6/2026AY 2022-23
ROTARY PUBLIC SCHOOL ANGUL,ANGUL vs ITO, EXEMPTION WARD, BHUBANESWAR, BHUBANESWAR
ITA 431/CTK/2026[2015-16]Status: Disposed5/6/2026AY 2015-16
S B CONSTRUCTION ,ANGUL vs DCIT CIRCLE-4(1), BHUBANESWAR, BHUBANESWAR
ITA 409/CTK/2026[2017-18]Status: Disposed5/6/2026AY 2017-18
GUDLA BHASKAR RAO,JEYPORE vs ITO, WARD, JEPORE
ITA 408/CTK/2026[2014-15]Status: Disposed5/6/2026AY 2014-15
ANSUMAN MEMORIAL TRUST,KUMARI ,JARAKA vs CIT(EXEMPTION), HYDERABAD
ITA 407/CTK/2026[2025-2026]Status: Disposed5/6/2026AY 2025-2026
DAYANANDA ARYA VEDIC PUBLIC SCHOOL,BHUBANESWAR vs COMMISSIONER EXEMPTION, HYDERABAD
ITA 405/CTK/2026[2026-27]Status: Disposed5/6/2026AY 2026-27
SATYA SAI SEVA SANGH,BHUBANESWAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS),HYDERABAD, BHUBANESWAR
ITA 404/CTK/2026[2026-27]Status: Disposed5/6/2026AY 2026-27
NABADIGANT EDUCATIONAL TRUST,BHUBANESWAR vs ITO EXEMPTION, BHUBANESWAR, BHUBANESWAR
ITA 378/CTK/2026[2017-18]Status: Disposed5/6/2026AY 2017-18
NABADIGANT EDUCATIONAL TRUST,BHUBANESWAR vs ITO EXEMPTION, BHUBANESWAR, BHUBANESWAR
ITA 377/CTK/2026[2016-17]Status: Disposed5/6/2026AY 2016-17
NABADIGANT EDUCATIONAL TRUST,BHUBANESWAR vs ITO EXEMPTION, BHUBANESWAR, BHUBANESWAR
ITA 376/CTK/2026[2014-15]Status: Disposed5/6/2026AY 2014-15
NABADIGANT EDUCATIONAL TRUST,BHUBANESWAR vs ITO EXEMPTION BHUBANESWAR, BHUBANESWAR
ITA 375/CTK/2026[2012-13]Status: Disposed5/6/2026AY 2012-13
SHIKSHYA O SAMBHABANA,KENDRAPARA vs ITO EXEMPTION CUTTACK, CUTTACK
ITA 371/CTK/2026[2022-23]Status: Disposed5/6/2026AY 2022-23
SHIKSHYA O SAMBHABANA,KENDRAPARA vs ITO EXEMPTION CUTTACK, CUTTACK
ITA 370/CTK/2026[2021-22]Status: Disposed5/6/2026AY 2021-22
SHIKSHYA O SAMBHABANA,KENDRAPARA vs ITO EXEMPTION, CUTTACK, CUTTACK
ITA 369/CTK/2026[2019-20]Status: Disposed5/6/2026AY 2019-20
SHIKSHYA O SAMBHABANA,KENDRAPARA vs ITO EXEMPTION CUTTACK, CUTTACK
ITA 368/CTK/2026[2014-15]Status: Disposed5/6/2026AY 2014-15
MADHURA MANJARI SINGHDEO,RANCHI vs INCOME TAX OFFICER WARD 3, ROURKELA
ITA 354/CTK/2026[2017-2018]Status: Disposed5/6/2026AY 2017-2018
