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ITAT Cuttack Bench

3,788 judgments

USHA PROJECTS (INDIA) PVT LTD,BHUBANESWAR vs DCIT, CENTRAL CIRCLE-1, BHUBANESWAR

ITA 26/CTK/2026[2016-2017]Status: Disposed5/6/2026AY 2016-2017

USHA PROJECTS (INDIA) PVT LTD,BHUBANESWAR vs DCIT, CENTRAL CIRCLE-1, BHUBANESWAR

ITA 25/CTK/2026[2015-2016]Status: Disposed5/6/2026AY 2015-2016

USHA PROJECTS (INDIA) PVT. LTD.,BHUBANESWAR vs DCIT, CENTRAL CIRCLE-1, BHUBANESWAR

ITA 24/CTK/2026[2014-2015]Status: Disposed5/6/2026AY 2014-2015

STEEL AUTHORITY OF INDIA LIMITED - ROURKELA STEEL PLANT,ROURKELA, ODISHA vs ACIT, CIRCLE TDS, BHUBANESWAR, ODISHA

ITA 222/CTK/2026[2015-16]Status: Disposed5/6/2026AY 2015-16

USHA PROJECTS (INDIA) PVT. LTD.,BHUBANESWAR vs DCIT, CENTRAL CIRCLE-1 , BHUBANESWAR

ITA 22/CTK/2026[2012-13]Status: Disposed5/6/2026AY 2012-13

USHA PROJECTS (INDIA) PVT. LTD.,BHUBANESWAR vs DCIT, CENTRAL CIRCLE-1, BHUBANESWAR

ITA 21/CTK/2026[2011-2012]Status: Disposed5/6/2026AY 2011-2012

LAXMI RICE MILL (P) (LTD),KUSUMKHAL, BELGAON, BELGAON vs ITO, WARD 1, BOLANGIR, BALANGIR

ITA 118/CTK/2026[2014-15]Status: Disposed5/6/2026AY 2014-15

SANTOSH KUMAR MODI,ANGUL vs THE INCOME TAX OFFICER, ANGUL WARD, ANGUL, ANGUL

ITA 755/CTK/2025[2022-23]Status: Disposed5/6/2026AY 2022-23

SMRUTI RANJAN SAHOO,CUTTACK vs THE INCOME TAX OFFICER, WARD-2(1), CUTTACK, CUTTACK

ITA 528/CTK/2026[2016-17]Status: Disposed4/6/2026AY 2016-17

JEWELS INTERNATIONAL,BHUBANESWAR vs ITO, EXEMPTION WARD, BHUBANESWAR

ITA 472/CTK/2026[2026-27]Status: Disposed4/6/2026AY 2026-27

DEEPAK KUMAR BISI,ROURKELA vs ITO WARD-2, ITO ROURKELA

ITA 434/CTK/2026[2017-18]Status: Disposed4/6/2026AY 2017-18

RAMESWARDAS MADANLAL,SAMBALPUR vs ACIT/DCIT, CIRCLE 2(1), SAMBALPUR, SAMBALPUR

ITA 433/CTK/2026[2017-18]Status: Disposed4/6/2026AY 2017-18

HARIPUR SERVICE CO-OPERATIVE SOCIETY LIMITED,BHUBANESWAR vs ITO, EXEMPTION WARD, BERHAMPUR

ITA 423/CTK/2026[2020-21]Status: Disposed4/6/2026AY 2020-21

SRINIBAS BEURA,CUTTACK vs ITO-WARD 1(1),CUTTACK, CUTTACK

ITA 422/CTK/2026[2017-18]Status: Disposed4/6/2026AY 2017-18

MOTHERS EDUCATIONAL CHARITABLE TRUST,BHUBANESWAR vs CIT(EXEMPTION), HYDERABAD

ITA 346/CTK/2026[2026-27]Status: Disposed4/6/2026AY 2026-27

PINKI MAHAPATRA,AMBAPALASH vs ITO, DHENKANAL

ITA 345/CTK/2026[2020-21]Status: Disposed4/6/2026AY 2020-21

MANAGEMENT SOCIETY FISHING HARBOUR PARADEEP,PARADEEP vs ITO, PARADIP

ITA 344/CTK/2026[2015-16]Status: Disposed4/6/2026AY 2015-16

PRABHAT ENGINEERING SERVICES PRIVATE LIMITED,BHUBANESWAR vs DCIT, CENTRAL CIRCLE -1 BHUBANESWAR, BHUBANESWAR

ITA 343/CTK/2026[2014-15]Status: Disposed4/6/2026AY 2014-15

RAJDHANI SYSTEMS & ESTATES PRIVATE LIMITED,BHUBANESWAR vs ACIT, CIRCLE-1(2), BHUBANESWAR

ITA 220/CTK/2026[2017-18]Status: Disposed4/6/2026AY 2017-18

ROMI CHEMICAL AND PACKAGING,CUTTACK vs INCOME TAX OFICER WARD-1(1),CUTTACK, CUTTACK

ITA 818/CTK/2025[2020-21]Status: Disposed4/6/2026AY 2020-21