← All Benches
ITAT Cuttack Bench
3,788 judgments
SONNY GREWAL,RAJINDER NAGAR, NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, CUTTACK, ORISSA
ITA 707/CTK/2025[2014-15]Status: Disposed4/6/2026AY 2014-15
SONNY GREWAL,RAJINDER NAGAR, NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, CUTTACK, ORISSA
ITA 706/CTK/2025[2013-14]Status: Disposed4/6/2026AY 2013-14
SONNY GREWAL,RAJINDER NAGAR, NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, CUTTACK, ORISSA
ITA 705/CTK/2025[2012-13]Status: Disposed4/6/2026AY 2012-13
SONNY GREWAL,RAJINDER NAGAR, NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, CUTTACK, ORISSA
ITA 704/CTK/2025[2011-12]Status: Disposed4/6/2026AY 2011-12
SONNY GREWAL,RAJINDER NAGAR, NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, CUTTACK, ORISSA
ITA 703/CTK/2025[2010-11]Status: Disposed4/6/2026AY 2010-11
SONNY GREWAL,OLD RAJENDER NAGAR, NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, CUTTACK, ORISSA
ITA 702/CTK/2025[2009-10]Status: Disposed4/6/2026AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, SAMBALPUR vs CHANDRA GUPTA SAHU, SUNDARGARH
ITA 681/CTK/2025[2019-20]Status: Disposed4/6/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, SAMBALPUR vs CHANDRA GUPTA SAHU, SUNDARGARH
ITA 680/CTK/2025[2018-19]Status: Disposed4/6/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR vs CHANDRA GUPTA SAHU, SUNDARGARH
ITA 679/CTK/2025[2017-18]Status: Disposed4/6/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE SAMBALPUR vs OMPRAKASH GUPTA, SUNDARGARH
ITA 654/CTK/2025[2018-19]Status: Disposed4/6/2026AY 2018-19
DCIT,CENTRAL CIRCLE, SAMBALPUR vs OMPRAKASH GUPTA, SUNDARGARH
ITA 635/CTK/2025[2018-19]Status: Disposed4/6/2026AY 2018-19
HEMPCANN SOLUTIONS PRIVATE LIMITED,BHUBANESWAR vs DEPUTY COMMSSIONER OF INCOME TAX, CENTRAL CIRCLE -1 , BHUBANESWAR, BHUBANESWAR
ITA 77/CTK/2026[2023-24]Status: Disposed3/6/2026AY 2023-24
MANASI SATAPATHY,CUTTACK vs ITO WARD-1(1), CUTTACK, CUTTACK
ITA 564/CTK/2026[2018-19]Status: Disposed3/6/2026AY 2018-19
DINABANDHU FOUNDATION FOR EDUCATIONAL RESEARCH & SOCIO ECONOMIC DEVELOPMENT,BHUBANESWAR vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), BHUBANESWAR
ITA 543/CTK/2026[2023-2024]Status: Disposed3/6/2026AY 2023-2024
BIDYADHAR DAS,BALASORE vs ITO, WARD-1, BALASORE, STATION SQUARE, BALASORE
ITA 474/CTK/2026[2019-20]Status: Disposed3/6/2026AY 2019-20
GODABARISH KARAN,MAYURBHANJ vs THE INCOME TAX OFFICER, WARD-2, BARIPADA, BARIPADA
ITA 457/CTK/2026[2015-16]Status: Disposed3/6/2026AY 2015-16
SHYAM LAL AGRAWAL HUF,JHARSUGUDA vs THE INCOME TAX OFFICER, WARD-2, JHARSUGUDA, JHARSUGUDA
ITA 335/CTK/2026[2013-14]Status: Disposed3/6/2026AY 2013-14
INDRA JITA NATH,CUTTACK vs INCOME TAX OFFICER, BHUBANESWAR
ITA 332/CTK/2026[2020-21]Status: Disposed3/6/2026AY 2020-21
BASANTA KUMAR BEHERA,BHUBANESWAR vs INCOME TAX OFFICER, WARD 3(1), BHUBANESWAR
ITA 331/CTK/2026[2020-21]Status: Disposed3/6/2026AY 2020-21
PRAVEEN GARG HUF,ROURKELA vs ITO, WARD 5, ROURKELA , ROURKELA
ITA 329/CTK/2026[2012-13]Status: Disposed3/6/2026AY 2012-13
