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ITAT Cuttack Bench

3,788 judgments

PARADIP PORT AUTHORITY,JAGATSINGHPUR vs DCIT, CIRCLE-1(1), CUTTACK

ITA 599/CTK/2025[2017-18]Status: Disposed17/7/2026AY 2017-18

SAMBALPUR DEVELOPMENT AUTHORITY,SAMBALPUR vs DEPUTY COMMISSSIONER OF INCOME TAX, CIRCLE-1(1), SAMBALPUR

ITA 592/CTK/2025[2012-13]Status: Disposed17/7/2026AY 2012-13

PARADIP PORT AUTHORITY,JAGATSINGHPUR vs DCIT, CIRCLE-1(1), CUTTACK

ITA 587/CTK/2025[2015-16]Status: Disposed17/7/2026AY 2015-16

PARADIP PORT AUTHORITY,JAGATSINGHPUR vs DCIT, CIRCLE-1(1), CUTTACK

ITA 581/CTK/2025[2014-15]Status: Disposed17/7/2026AY 2014-15

PARADIP PORT AUTHORITY,JAGATSINGHPUR vs DCIT, CIRCLE-1(1), CUTTACK

ITA 580/CTK/2025[2013-14]Status: Disposed17/7/2026AY 2013-14

OCTAGON NIRMAN PRIVATE LIMITED,BHUBANESWAR, ODISHA vs INCOME TAX OFFICER, ITO, WARD BARGARH

ITA 412/CTK/2026[2013-14]Status: Disposed29/6/2026AY 2013-14

RITIKA ISPAT PRIVATE LIMITED,ROURKELA vs ACIT, SAMBALPUR

ITA 195/CTK/2026[2020-21]Status: Disposed23/6/2026AY 2020-21

RITIKA ISPAT PRIVATE LIMITED,ROURKELA vs ACIT, SAMBALPUR

ITA 194/CTK/2026[2019-2020]Status: Disposed23/6/2026AY 2019-2020

DEEPAK STEEL AND POWER LTD,BARBIL vs DCIT-ROURKELA CIRCLE.ROURKELA., ROURKELA

ITA 591/CTK/2025[2006-07]Status: Disposed23/6/2026AY 2006-07

DEEPAK STEEL AND POWER LTD,BARBIL vs DCIT-ROURKELA CIRCLE-ROURKELA., ROURKELA

ITA 590/CTK/2025[2007-08]Status: Disposed23/6/2026AY 2007-08

PARADIP PORT AUTHORITY,JAGATSINGHPUR vs DCIT, CIRCLE-1(1), CUTTACK

ITA 729/CTK/2025[2023-24]Status: Disposed22/6/2026AY 2023-24

BASUDEV GODABARI DEGREE COLLEGE,SAMBALPUR vs INCOME TAX OFFICER WARD-2, JHARSUGUDA, JHARSUGUDA

ITA 555/CTK/2026[2017-18]Status: Disposed5/6/2026AY 2017-18

INFINITY SELF HELP- L&T CO-OPERATIVE LTD,TALCHER vs ITO, WARD ANGUL, ANGUL

ITA 554/CTK/2026[2017-18]Status: Disposed5/6/2026AY 2017-18

INFINITY SELF HELP - L&T CO-OPERATIVE LTD,TALCHER vs ITO, WARD ANGUL, ANGUL

ITA 552/CTK/2026[2017-18]Status: Disposed5/6/2026AY 2017-18

KESHAV JEWELLERS (INDIA) PRIVATE LIMITED,GANJAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BHUBANESWAR, BHUBANESWAR

ITA 550/CTK/2026[2017-18]Status: Disposed5/6/2026AY 2017-18

NARAYAN CHANDRA LENKA,CUTTACK vs ITO, WARD 2(1), CUTTACK, CUTTACK

ITA 531/CTK/2026[2017-18]Status: Disposed5/6/2026AY 2017-18

NARAYAN CHANDRA LENKA,CUTTACK vs ITO, WARD 2(1), CUTTACK, CUTTACK

ITA 530/CTK/2026[2017-18]Status: Disposed5/6/2026AY 2017-18

BINAYAK EDUCATIONAL CHARITABLE TRUST,BERHAMPUR vs ITO, EXEMPTION WARD, BERHAMPUR

ITA 519/CTK/2026[2018-19]Status: Disposed5/6/2026AY 2018-19

CITICON ENGINEERS LIMITED,BHUBANESWAR vs ITO, WARD 1(1), BHUBANESWAR, BHUBANESWAR

ITA 487/CTK/2026[2017-18]Status: Disposed5/6/2026AY 2017-18

SARDA MINES PRIVATE LIMITED,KEONJHAR, ODISHA vs DCIT/ACIT,CIRCLE TDS BHU, BHUVNESHWAR, ODISHA

ITA 469/CTK/2026[2017-18]Status: Disposed5/6/2026AY 2017-18