ITAT Cochin Bench

5,691 judgments

KULASEKHARAPURAM SERVICE COOPERATIVE BANK LTD,KARUNAGAPPALLY vs ITO, WARD 2, ALAPPUAZHA

ITA 914/COCH/2024[2022-23]Status: Disposed27/3/2025AY 2022-23

the CIT(A), who vide the impugned order confirmed the action of the AO.

ALAPPUZHA DISTRICT CANCER CARE SOCIETY,AMBALAPUZHA vs CIT(EXEMPTION),KOCHI, KOCHIN

ITA 913/COCH/2024[2025-2026]Status: Disposed27/3/2025AY 2025-2026

SHRI INTURI RAMA RAO (Accountant Member), SHRI SANDEEP SINGH KARHAIL (Judicial Member)

AHAMED KOVVAL HAJI,KASARAGOD vs ITO, WARD INTERNATIONAL TAX, KOZHIKODE

ITA 905/COCH/2024[2016-17]Status: Disposed27/3/2025AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member), SHRI SANDEEP SINGH KARHAIL (Judicial Member)

JAYAKRISHNAN GOPALAKRISHNAN,COCHIN vs ITO, CORPORATE WARD 2(5), COCHIN

ITA 895/COCH/2024[2020-21]Status: Disposed27/3/2025AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member)

THALIATH JACOB JOSE,ERNAKULAM vs ITO, CORPORATE WARD 2(1), KOCHI

ITA 879/COCH/2024[2015-16]Status: Disposed27/3/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member)

SREE NARAYANA DHARMA PARIPALANA YOGAM,ERNAKULAM vs ITO(EXEMPTION), ERNAKULAM

ITA 870/COCH/2024[2014-15]Status: Disposed27/3/2025AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member)

KAJAMOIDEEN MOHAMMED HASHIM,PALAKKAD vs ITO, WARD-1, PALAKKAD

ITA 864/COCH/2024[2014-15]Status: Disposed27/3/2025AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member)

ERAMALLOOR SERVICE CO-PERATIVE BANK LTDS NO.1175,CHERTHALA vs ITO, WARD-1, ALAPPUZHA

ITA 820/COCH/2024[2017-18]Status: Disposed27/3/2025AY 2017-18

Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)

ASSISTNAT COMMISSIONER OF INCOME TAX, TDS CIRCLE, KOZHIKODE vs ENGLISH HOUSE, KOZHIKODE

ITA 722/COCH/2024[2021-22]Status: Disposed27/3/2025AY 2021-22

SHRI INTURI RAMA RAO (Accountant Member), SHRI SANDEEP SINGH KARHAIL (Judicial Member)

PANANCHERY SERVICE COOPERATIVE BANK,THRISSUR vs INCOME TAX OFFICER, WARD 2(4), , THRISSUR

ITA 648/COCH/2024[2009-10]Status: Disposed27/3/2025AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member)

CHERTHALA TALUK AGRICULTURAL CREDIT COOPERATIVE SOCIETY LTD,ALAPPUZHA vs ITO, WARD 1 AND TPS, ALAPPUZHA, ALLEPPEY

ITA 491/COCH/2024[2017-18]Status: Disposed27/3/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

PALAKKAD DISTRICT CO-OPERATIVE PRINTING PRESS LIMITED,PALAKKAD vs ITO, PALAKKAD

ITA 381/COCH/2024[2020-2021]Status: Disposed27/3/2025AY 2020-2021

SHRI INTURI RAMA RAO (Accountant Member)

SHAHUL HAMEED,MANANTHAVADY vs ITO, WARD-2, KALPETTA

ITA 355/COCH/2024[2014-2015]Status: Disposed27/3/2025AY 2014-2015

Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)

PALAKKAD DISTRICT COOPERATIVE PRINTING PRESS LTD,PALAKKAD vs ITO, WARD-2, PALAKKAD

ITA 294/COCH/2024[2017-2018]Status: Disposed27/3/2025AY 2017-2018

the CIT(A), who vide the impugned order confirmed the action of the AO.

PUTHIRI VINCENT THOMAS ,THODUPUZHA vs INCOME TAX OFFICER, THODUPUZHA

ITA 246/COCH/2024[2010-11]Status: Disposed27/3/2025AY 2010-11

SHRI INTURI RAMA RAO (Accountant Member)

GURUVAYUR VYAPARI VYAVASAYI CO OPERATIVE SOCIETY LTD,GURUVAYUR vs INCOME TAX OFFICER, GURUVAYUR

ITA 187/COCH/2024[2017-18]Status: Disposed27/3/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

JACOB THOMAS,KOZHENCHERRY vs ACIT, THIRUVALLA RANGE, THIRUVALLA

ITA 137/COCH/2024[2020-2021]Status: Disposed27/3/2025AY 2020-2021

SHRI INTURI RAMA RAO (Accountant Member)

MEENA SABU,ERNAKULAM vs ITO, DCIT CIRCLE, INTERNATIONAL TAXATION, TRIVANDRUM

ITA 1108/COCH/2024[2017-18]Status: Disposed27/3/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

VALLOLI SHEELA,PALAKKAD vs ITO,WARD 2, PALAKKAD

ITA 1047/COCH/2024[2022-23]Status: Disposed27/3/2025AY 2022-23

SHRI INTURI RAMA RAO (Accountant Member)

MUHAMMEDALI SUHARA,MALAPPURAM vs ACIT, CENTRAL CIRCLE 1, KOZHIKODE

ITA 1009/COCH/2024[2015-16]Status: Disposed27/3/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI SANDEEP SINGH KARHAIL (Judicial Member)