ITAT Cochin Bench
5,691 judgments
BHASURAM SHOPPING PRIVATE LIMITED,NEYYATTINKARA vs ACIT, CIRCLE-1(1), TRIVANDRUM
Shri Inturi Rama Rao (Accountant Member)
MAMALA SERVICE COOPERATIVE BANK LTD 2799,ERNAKULAM vs INOCME TAX OFFICER, WARD 2, ALUVA, ERNAKULAM
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
INDITRADE BUSINESS CONSULTANTS LIMITED,ERNAKULAM vs DCIT, CORPORATE CIRCLE 1(1), KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
KOVVAMMAL RAJESH,MADAYI vs A.O, ASSESSMENT UNIT, NFAC,, DELHI
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
BABU CHANDRATHIL GEORGE,PALARIVATTOM vs ITO, NON-CORP WARD-1 (1), COCHIN
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
RASHEED KALLILKOODATHINGAL,MALAPPURAM vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member)
RASHEED KALLILKOODATHINGAL,MALAPPURAM vs ACIT, CC-2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member)
HOME OF LOVE,KOZHIKODE vs ITO, EXEMPTION WARD, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member)
DRASMITH CHANDRASEKHARAN,KOZHIKODE vs ITO, WARD-2(3), KOZHIKODE
Shri Inturi Rama Rao (Accountant Member)
ULLATTIL SILLU,KOZHIKODE vs ITO, WARD 1(4), KOZHIKODE
the CIT(A), who vide the impugned order, dismissed the appeal ex parte.
KOLAVALLOOR SERVICE CO-OPERATIVE BANK LTD,KANNUR vs ITO, WARD-2, KANNUR
Shri Inturi Rama Rao (Accountant Member)
KOLAVALLOOR SERVICE CO-OPERATIVE BANK LTD,KANNUR vs ITO, WARD-2, KANNUR
Shri Inturi Rama Rao (Accountant Member)
SREEKUMAR KRISHNAN,KOLLAM vs ADDITIONAL COMMISSIONER OF INCOME TAX, KOLLAM
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
KERALA UNIVERSITY STAFF HOUSING COOPERATIVE SOCIETY LTD,THIRUVANANTHAPURAM vs ITO, WARD 2(1), TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member)
SHAREEJ VEERANKUTTY SAFIYA,KOZHIKODE vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
SHAREEJ VEERANKUTTY SAFIYA,KOZHIKODE vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
ANJIKAPADATH SALIM SHAJAHAN,KOCHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX NON CORPORATE CIRCLE(1)(1), KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
THORACHIIL VARKEY SABU, ,ERNAKULAM vs ITO, NON CORP. WARD-1(4), ERNAKULAM
SHRI INTURI RAMA RAO (Accountant Member)
N J THOMAS AND CO,KOTTAYAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTTAYAM, KOTTAYAM
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
PATTASHERYVALAPPIL MOHAMMED RIYAS,KODINHI,TIRUTHI MALAPURAM vs INCOME TAX OFFICER, TIRUR
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
