ITAT Cochin Bench
5,691 judgments
SHOBHA RAMAKRISHNANA NAIR,ERNAKULAM vs ITO, WARD 2, ALUVA
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ANGAMALY SERVICE COOPERATIVE BANK LTD NO 714,ANGAMALY vs INCOME TAX OFFICER, WARD 1 AND TPS, ALUVA, ALUVA
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NALAKATH GRANITES,POOPALAM, PATTIKKAD vs INCOME TAX OFFICER WARD 2, TIRUR, TIRUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KSEB EMPLOYEES CO OP SOCIETY,KALLARKUTTY vs ITO,WARD 1 & TPS, THODUPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KERALA AGRO MACHINERY CORPORATION LIMITED,ERNAKULAM vs THE ADDITIONAL COMMISSIONER OF INCOME TAX , RANGE -1 , KOCHI, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME TAX OFFICER, KOCHI vs YOGAKSHEMA TRUST, ALUVA
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
ELANTHOLY VELAYUDHAN VIJAYAN,THRISSUR vs ITO, WARD INT.TAX, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY, JUDICIAL MEMBER | ITA No. | Assessment Year | | :--------------- | :-------------- | | 429/Coch/2024 | 2013-14 | | Appellant | Vs. | Respondent | | :---------------------------------------------------------------------------------------------------------- | :-- | :------------------------------------------------------------------------------------------- | | Elantholy Velayudhan Vijayan<br>Elantholy House<br>Madathikkara Lane
INNOVATIVE EFOODS LIMITED,COCHIN vs ACIT, ERNAKULAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY, JUDICIAL MEMBER | Detail | Value | | :-------------------- | :----------------------------------------------------------------- | | ITA No. | 229/Coch/2024 | | Assessment Year | 2018-19 | | | | | **APPELLANT** | | | Name | Innovative Foods Limited | | Address | Chakolas Habitat A, Block 1C, Thevara, Ferry Road, Thevara, Cochin 682 013 | | PAN NO. | AAACI5750N | | | | | **RESPONDENT** | | | Name | CIT(A)/NFAC |
INCOME TAX OFFICER, ERNAKULAM vs CHRIST EDUCATIONAL TRUST, ERNAKULAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PUNTHIL USMAN HAJEE SHAJAHAN,ALUVA vs INCOME TAX OFFICER, ALUVA RANGE, ALUVA
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
P ABDUL KAREEM,KOZHIKODE vs ITO WARD 2(3), KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SANKAR ALAMELU,ALAPPUZHA vs ITO , NFAC, NEW DELHI
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
GRACY KARIKUZHI JOSEPH,KOTHAMANGALAM vs COMMISSIONER OF INCOME TAX (APPEALS), INCOME TAX DEPARTMENT
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
ARIFA EDATHIL,KOZHIKODE vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
ARIFA EDATHIL ,KOZHIKODE vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
HASNA MUHAMMED SHERIF,KOZHIKODE vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
HASNA MUHAMMED SHERIF,KOZHIKODE vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
KALATHINGAL FAIZAL RAHMAN,KOZHIKODE vs ACIT,CENTRAL CIRCLE -2, KOZHIKODE
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
KOCHIN CO-OPERATIVE SOCIETY LTD.,KOCHI vs THE INCOME TAX OFFICER,WARD-2(4) &TPS, KOCHI
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
SURYANARAYANAN RAMACHANDRAN,KOCHI vs ITO, WARD 3, ALUVA
Shri Inturi Rama Rao (Accountant Member)