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ITAT Cochin Bench

5,691 judgments

MUHAMMEDALI SUHARA,MALAPPURAM vs ACIT, CENTRAL CIRCLE 1, KOZHIKODE

ITA 1008/COCH/2024[2014-15]Status: Disposed27/3/2025AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI SANDEEP SINGH KARHAIL (Judicial Member)

MUHAMMEDALI SUHARA,MALAPPURAM vs ACIT, CENTRAL CIRCLE 1, KOZHIKODE

ITA 1007/COCH/2024[2013-14]Status: Disposed27/3/2025AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI SANDEEP SINGH KARHAIL (Judicial Member)

MANKADA PALLIATIVE CARE ASSOCIATION,MALAPPURAM vs ITO, EXEMPTION WARD, KOZHIKODE

ITA 1001/COCH/2024[2014-15]Status: Disposed27/3/2025AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member)

NARAYANAN MUKUNDAN,VALIYAKUNNU vs ITO, THIRUVANANTHAPURAM

ITA 912/COCH/2023[2016-2017]Status: Disposed27/3/2025AY 2016-2017

SHRI INTURI RAMA RAO (Accountant Member)

MULIYAR AGRICULTURIST WELFARE CO-OPERATIVE SOCIETY LTD,KASARGOD vs THE ITO WARD 1 & TPS, KASARGOD

ITA 455/COCH/2023[2017-18]Status: Disposed27/3/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

SRI.A. KAMALUDEEN THANGAL,TRIVANDRUM vs THE DCIT, TRIVANDRUM

ITA 83/COCH/2021[2012-13]Status: Disposed27/3/2025AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 1 THIRUVANANTHAPURAM, KOWDIAR THIRUVANANTHAPURAM vs HIMALIA PRIME ASSETS PVT LTD, THIRUVANANTHAPURAM

ITA 637/COCH/2024[2016-17]Status: Disposed26/3/2025AY 2016-17

Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)

GEORGE SUMESH,ERNAKULAM vs ITO,WARD-1 & TPS, ALUVA

ITA 395/COCH/2024[2021-22]Status: Disposed26/3/2025AY 2021-22

Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)

VIRARAM CHOUDHARY,CALICUT vs ITO, WARD 1(4), KOZHIKODE

ITA 106/COCH/2025[2017-18]Status: Disposed25/3/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

SEA CASTLE AN AYURVEDIC AND LEISURE HOTEL(HILL & SEA VIEW AYURVEDIC BEACH RESORT),THIRUVANANTHAPURAM vs ITO, WARD 1(4), RANGE I, THIRUVANANTHAPURAM

ITA 988/COCH/2024[2012-13]Status: Disposed25/3/2025AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member)

SEA CASTLE AN AYURVEDIC AND LEISURE HOTEL(HILL & SEA VIEW AYURVEDIC BEACH RESORT),THIRUVANANTHAPURAM vs ITO, WARD 1(4), RANGE I, THIRUVANANTHAPURAM

ITA 987/COCH/2024[2011-12]Status: Disposed25/3/2025AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member)

SUNITHA SAJAR,KOCHI vs ITO, NON CORP WARD 2(5), KOCHI

ITA 972/COCH/2024[2012-13]Status: Disposed25/3/2025AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member)

SAKKEENA ABDUL KARIM,KANNUR vs ITO,WARD-2, KANNUR

ITA 908/COCH/2024[2011-12]Status: Disposed25/3/2025AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member)

MARY GEORGE,KOTTAYAM vs NFAC , DELHI

ITA 148/COCH/2024[2012-13]Status: Disposed25/3/2025AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member)

NORBET DEILIP ELAVUNKALPETER,KOCHI vs INCOME TAX OFFICER, KOCHI

ITA 1164/COCH/2024[2017-18]Status: Disposed25/3/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

COCHIN SHIPYARD LIMITED,ERNAKULAM vs DCIT CORPORATE CIR 1(1), KOCHI

ITA 423/COCH/2024[2020-21]Status: Disposed24/3/2025AY 2020-21

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

KUNJIPERI HAJI JAMEELA,KOZHIKODE vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE

ITA 8/COCH/2025[2016-17]Status: Disposed21/3/2025AY 2016-17

Shri Inturi Rama Rao (Accountant Member), Shri Soundararajan K (Judicial Member)

KUNJIPERI HAJI JAMEELA,KOZHIKODE vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE

ITA 6/COCH/2025[2015-16]Status: Disposed21/3/2025AY 2015-16

Shri Inturi Rama Rao (Accountant Member), Shri Soundararajan K (Judicial Member)

KUNJIPERI HAJI JAMEELA,KOZHIKODE vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE

ITA 3/COCH/2025[2014-15]Status: Disposed21/3/2025AY 2014-15

Shri Inturi Rama Rao (Accountant Member), Shri Soundararajan K (Judicial Member)

KUNJIPERI HAJI JAMEELA,KOZHIKODE vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE

ITA 2/COCH/2025[2013-14]Status: Disposed21/3/2025AY 2013-14

Shri Inturi Rama Rao (Accountant Member), Shri Soundararajan K (Judicial Member)