ITAT Cochin Bench
5,691 judgments
SHAFEEKH VEERANKUTTY SAFIYA,KOZHIKODE vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHAFEEKH VEERANKUTTY SAFIYA,KOZHIKODE vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHAFEEKH VEERANKUTTY SAFIYA,KOZHIKODE vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHAFEEKH VEERANKUTTY SAFIYA,KOZHIKODE vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE
GAMA TECHNIK PRIVATE LIMITED,THIRUVANANTHAPURAM vs INCOME TAX OFFICER WARD 1(1), TRIVANDRUM, TRIVANDRUM
Shri Inturi Rama Rao (Accountant Member), Shri Soundararajan K (Judicial Member)
ABDUL KHADER NADAKKAL,KOZHIKODE vs ACIT,CENTRAL CIRCLE-2, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Soundararajan K (Judicial Member)
ABDUL KHADER NADAKKAL,KOZHIKODE vs ACIT,CENTRAL CIRCLE-2, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Soundararajan K (Judicial Member)
JAIFER THAYYIL,KOZHIKODE vs ACIT,CENTRAL CIRCLE-2, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Soundararajan K (Judicial Member)
JAIFER THAYYIL,KOZHIKODE vs ACIT,CENTRAL CIRCLE-2, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Soundararajan K (Judicial Member)
JAIFER THAYYIL,KOZHIKODE vs ACIT,CENTRAL CIRCLE-2, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Soundararajan K (Judicial Member)
PANCHILY JAMEELA,MALAPPURAM vs ACIT,CENTRAL CIRCLE-2, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Soundararajan K (Judicial Member)
PANCHILY JAMEELA,MALAPPURAM vs ACIT,CENTRAL CIRCLE-2, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Soundararajan K (Judicial Member)
PANCHILY JAMEELA,MALAPPURAM vs ACIT,CENTRAL CIRCLE-2, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Soundararajan K (Judicial Member)
M/S.KALYAN JEWELLERS INDIA LTD,THRISSUR vs THE ACIT CIRCLE-1(1), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
THE ACIT, COCHIN vs M/S.PVR TOURIST HOME, COCHIN
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SUBRAMANYAN HARIKUMAR,PALKKAD vs JCIT, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
PANICHIKANDY MOHANDASAN,KASARGOD vs THE DCIT, KANNUR
the CIT(A), who vide the impugned order disallowed the addition of Rs.30,000/- by holding that the payment is not penal in nature to compensate and also deleted the disallowance of bank charges and interest. However, confirmed the disallowance u/s.36(1)(va) of the Act in respect of belated remittance of PF and also disallowance of loss under the head 'income from house property' of Rs.22,97,707/- by holding that when the property was under construction the appellant was not justified in cla
NEW COCHIN REAL ESTATE DEVELOPERS,KOCHI vs DCIT, CENTRAL CIRCLE 1, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
NEW COCHIN REAL ESTATE DEVELOPERS,KOCHI vs DCIT, CENTRAL CIRCLE 1, KOCHI
the CIT(A), who vide the impugned order confirmed the action of the AO.
PWD IRRIGATION AND LSGD EMPLYEES COOPERATIVE SOCIETY LTD NO. T 638,TRIVANDRUM vs INCOME TAX OFFICER, WARD 2(1), TRIVANDRUM
the CIT(A), who vide the impugned order confirmed the action of the AO.
