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ITAT Cochin Bench

5,691 judgments

VALSALA KRISHNAN,THRISSUR vs ITO,WARD 2(1), THRISSUR

ITA 931/COCH/2024[2016-2017]Status: Disposed13/5/2025AY 2016-2017

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)

P.KESAVADEV TRUST,TRIVANDRUM vs ITO, EXEMPTION WARD, TRIVANDRUM

ITA 871/COCH/2024[2016-17]Status: Disposed13/5/2025AY 2016-17

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)

VIMALA HARIHARAN,ERNAKULAM vs INCOME TAX OFFICER, NON CORP WARD 1(1), COCHIN

ITA 276/COCH/2024[2016-17]Status: Disposed13/5/2025AY 2016-17

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

VIMALA HARIHARAN,ERNAKULAM vs INCOME TAX OFFICER, NON CORP WARD 1(1), COCHIN

ITA 275/COCH/2024[2016-17]Status: Disposed13/5/2025AY 2016-17

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

THARAYIL ABOOBACKER,MALAPPURAM vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE

ITA 1104/COCH/2024[2016-17]Status: Disposed13/5/2025AY 2016-17

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)

THARAYIL ABOOBACKER,MALAPPURAM vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE

ITA 1103/COCH/2024[2015-16]Status: Disposed13/5/2025AY 2015-16

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)

THARAYIL ABOOBACKER,MALAPPURAM vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE

ITA 1102/COCH/2024[2014-15]Status: Disposed13/5/2025AY 2014-15

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)

THARAYIL ABOOBACKER,MALAPPURAM vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE

ITA 1101/COCH/2024[2013-14]Status: Disposed13/5/2025AY 2013-14

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)

THE TIRURANGADI SERVICE CO-OPERATIVE BANK LTD,MALAPPURAM vs ITO, WARD 3, MALAPPURAM

ITA 1058/COCH/2024[2017-18]Status: Disposed13/5/2025AY 2017-18

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)

CHAND BEEBI,PALAKKAD vs DCIT, CIRCLE INT.TAX, KOCHI, KOCHI

ITA 1057/COCH/2024[2018-19]Status: Disposed13/5/2025AY 2018-19

the DRP. The DRP had rejected the above objections by holding that the valuation report filed by the assessee is not from the District Valuation Officer (DVO). The AO passed the final assessment order on 06.11.2024 by making addition of Rs.11,84,968/- under the head 'capital gains'.

KANMANAM SERVICE CO-OPERATIVE BANK LTD,MALAPPURAM vs ITO,WARD 1, MALAPPURAM

ITA 1046/COCH/2024[2022-23]Status: Disposed13/5/2025AY 2022-23

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)

NADUKANDY PUTHIYAPURAYIL RAYAROTH SHAFEEQUE,KANNUR vs ITO, WARD 1 & TPS, KANNUR

ITA 313/COCH/2025[2018-19]Status: Disposed8/5/2025AY 2018-19

Shri Inturi Rama Rao (Accountant Member)

FATHIMATHSUHARA,KOZHIKODE vs ITO, WARD 1 & TPS, TIRUR

ITA 291/COCH/2025[2020-21]Status: Disposed8/5/2025AY 2020-21

Shri Inturi Rama Rao (Accountant Member)

RAVI PAROOR DAMODARAN,KOZHIKODE vs ITO, WARD 1(3), KOZHIKODE

ITA 280/COCH/2025[2004-05]Status: Disposed8/5/2025AY 2004-05

Shri Inturi Rama Rao (Accountant Member)

SEBASTIAN THOMAS KANICHAI,THRISSUR vs ITO,WARD 1(1), THRISSUR

ITA 278/COCH/2025[2017-18]Status: Disposed8/5/2025AY 2017-18

Shri Inturi Rama Rao (Accountant Member)

YOUNG WOMENS CHRISTIAN ASSOCIATION,THIRUVANANTHAPURAM vs OFFICE OF THE INCOME TAX OFFICER, EXPEMTION WARD, TVM, THIRUVANATHAPURAM

ITA 274/COCH/2025[2016-17]Status: Disposed8/5/2025AY 2016-17

Shri Inturi Rama Rao (Accountant Member)

SOUTH INDIAN FEDERATION OF FISHERMEN SOCIETIES,TRIVANDRUM vs THE INCOME TAX OFFICER, TRIVANDRUM

ITA 266/COCH/2025[2021-22]Status: Disposed8/5/2025AY 2021-22

Shri Inturi Rama Rao (Accountant Member)

KADAVATH AHMED REYAS,KASARAGOD vs ITO, WARD 1 & TPS, KASARGOD

ITA 265/COCH/2025[2017-18]Status: Disposed8/5/2025AY 2017-18

Shri Inturi Rama Rao (Accountant Member)

SREE MANGOTTU KAVU DEVASWOM,PALAKKAD vs INCOME TAX OFFICER, PALAKKAD

ITA 263/COCH/2025[2017-18]Status: Disposed8/5/2025AY 2017-18

Shri Inturi Rama Rao (Accountant Member)

SANATHANA DHARMA VIDYASALA,ALAPPUZHA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TRIVANDRUM

ITA 255/COCH/2025[2015-16]Status: Disposed30/4/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member)