ITAT Cochin Bench
5,691 judgments
M/S INDITRADE CAPITAL LTD (PREVIOUSLY KNOWN AS ,KOCHI vs THE ITO, CORPORATE WARD1(1),, KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
M/S INDITRADE CAPITAL LTD (PREVIOUSLY KNOWN AS ,KOCHI vs THE ITO, CORPORATE WARD1(1),, KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
M/S INDITRADE CAPITAL LTD (PREVIOUSLY KNOWN AS ,KOCHI vs THE ITO, CORPORATE WARD1(1),, KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
K.K.BUILDERS,KANNUR vs DCIT, KOZHIKKODE
the CIT(A), contesting that no addition can be made u/s.153A of the Act in the absence of any incriminating material found as a result of search and seizure operation. The ld. JCIT had granted approval u/s.153D of the Act without proper application of mind. However, the CIT(A) after consideration of the above submissions held that the additions were made based on the statement recorded u/s.132(4) of the Act from the partners of the appellant firm and also based on the incriminating material
SRI.MOHAMMED SHERIEF,KARUNAGAPPALLY vs THE ACIT, CENTRAL CIRCLE, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KUNHABDULLA,KOZHIKODE vs ITO WARD 2(2), KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
P L TONY,KERALA vs DCIT, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
P L TONY,KERALA vs DCIT, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
P L TONY,KERALA vs DCIT, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
P L TONY,KERALA vs DCIT, CENTRAL CIRCLE, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
SRI.MOHAMMED SHERIEF,KARUNAGAPPALLY vs THE DCIT, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
BAIJU CHANDRAN,TRICHUR vs DCIT CIRCLE 1(1)& TPS, THRISSUR
Shri Inturi Rama Rao (Accountant Member)
M/S TILECO,KOZHIKODE vs ITO, WARD 2(3), KOZHIKODE
Shri Inturi Rama Rao (Accountant Member)
IRIMBILIYAM SERVICE COOPERATIVE BANK LTD,MALAPPURAM vs ITO, WARD 1, TIRUR
the CIT(A), who vide the impugned order, confirmed the action of the AO.
VASU POKKATHARAKALAM DINESAN,CHANDIROOR, ALAPPUZHA vs INCOME TAX OFFICER, WARD 1 & TPS, ALAPPUZHA, INCOME TAX OFFICE, ALAPPUZHA
Shri Inturi Rama Rao (Accountant Member)
AKM ERECTORS,ERNAKULAM vs COMMISSIONER OF INCOME TAX, KOCHI, KOCHI
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
AKM ERECTORS,ERNAKULAM vs COMMISSIONER OF INCOME-TAX, KOCHI, KOCHI
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
KARAPPAMVEETTIL KUNJIMON ASHRAF,THRISSUR vs ASSISTANT COMMISSIONER OF INCOME TAX, DIRECTRORATE
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
KARAPPAMVEETTIL KUNJIMON ASHRAF,THRISSUR vs ASSISTANT COMMISSIONER OF INCOME TAX, DIRECTRORATE
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)