ITAT Cochin Bench
5,691 judgments
ELAVANCHALIL ABDUL BASHEER,KOZHIKODE vs ITO, WARD-2(2), KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
JACOB THOMAS,KOZHENCHERRY vs ACIT, THIRUVALLA RANGE, THIRUVALLA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
JACOB THOMAS,KOZHENCHERRY vs ACIT,THIRUVALLA RANGE, THIRUVALLA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
JACOB THOMAS,KOZHENCHERRY vs ACIT,THIRUVALLA RANGE, THIRUVALLA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
JACOB THOMAS,KOZHENCHERRY vs ACIT, THIRUVALLA RANGE, THIRUVALLA
the AO. However, the AO rejected the objections filed by the assessee and levied interest Section 234D of the Act vide order dated 05.10.2021.
JACOB THOMAS,KOZHENCHERRY vs ACIT,THIRUVALLA RANGE, THIRUVALLA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
JACOB THOMAS,KOZHENCHERRY vs ACIT, THIRUVALLA RANGE, THIRUVALLA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,THRISSUR vs DCIT, CIRCLE 1(1) TPS, THRISSUR
THE KERALA STATE FINANCIAL ENTERPRISES LTD,THRISSUR vs DCIT CIRCLE 1(1) TPS, THRISSUR
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
CSB BANK LTD.,THRISSUR vs DCIT, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
K.K BUILDERS,KANNUR vs DEPUTY COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE 2, CALICUT. , CALICUT
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
MYDHEEN KHAN ABITHABEEVI ,NEYYATTINKARA vs ASSISTANT COMMISSIONER OF INCOME TAX, TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
THE KOLLAM DISTRICT CO OPERATIVE BANK LTD,KOLLAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S ELIAS & CO,ERNAKULAM vs THE ITO NON CORPORATE WARD 1(1), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
YENKEY ROLLER FLOUR MILLS,CALICUT vs DCIT C-1(1), KOZHIKKODE
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
KERALA STATE FINANCIAL ENTERPRISES LIMITED,THRISSUR vs DCIT CIRCLE 1(1) & TPS, THRISSUR
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
M/S.BODYGEAR INTERNATIONAL P. LTD,ERNAKULAM vs THE DCIT, KOCHI
KOZHIKODE CITY POLICE EMPLOYEES COOPERATIVE SOCIETY,KOZHIKODE vs THE PCIT , KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
M/S INDITRADE CAPITAL LTD (PREVIOUSLY KNOWN AS "JRG SECURITIES LTD"),KOCHI vs THE ITO, CORPORATE WARD1(1),, KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)