ITAT Cochin Bench
5,691 judgments
ST. ANTONYS FRIARY,KOLLAM vs ITO, EXEMPTION WARD, KOLLAM
Shri Inturi Rama Rao (Accountant Member)
KUNHI PURAYIL ARAVINDHAKSHAN,KSASARGOD vs ITO, WARD 1 & TPS, KASARGOD
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
THE NADAPURAM SERVICE COOPERATIVE BANK LIMITED,KOZHIKODE vs JCIT, RANGE 2, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
DIVINE KANJIRAMADATHIL IGNATIOUS,KOCHI vs ITO, WARD 2(1), TRIVANDRUM
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
BHASKARAKAIMAL KUREECKAL BHAVANAM GIRISH,KOTTAYAM vs ITO, WARD 1, KOTTAYAM
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
ABLE GROUP TRADING CONTRACTORS,MAVOOR vs JCIT,RANGE-2, KOZHIKODE
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
FAT EAST TRADING ESTABLISHMENT,KAYAMKULAM vs ITO, WARD NO.1, ALAPPUZHA
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
THE KERALA STATE FINANCIAL ENTERPRISE LTD,CHEMBUKKAVU vs DCIT, CIRCLE-1(1) &TPS, THRISSUR
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail, Judicial Member Date of Hearing : 26.03.2025 Date of Pronouncement : 14.05.2025 ORDER Per Inturi Rama Rao (Accountant Member)
INCOME TAX OFFICER, IDUKKI vs MARAYOOR SERVICE CO-OPERATIVE BANK LIMITED NO. 2022, IDUKKI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MOHAMED MUSTHAFA KUNNATH CHENGAANA,CALICUT vs ITO,WARD 2(3), KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
EDAMALAYAR SERVICE COOPERATIVE SOCIETY IX 103A,KOTHAMANGALAM vs ITO, WARD 1 AND TPS , THODUPUZHA, THODUPUZHA
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
INCOME TAX OFFICER, THIRUVANANTHAPURAM vs KERALA MEDICAL EDUCATION DEPARTMENT STAFF HOUSING CO-OPERATIVE SOCIETY LTD, THIRUVANANTHAPURAM
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
KUNHIKORAN. M.V.,KASARAGOD vs ITO, WARD-1, KANNUR
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-1(1), THRISSUR vs THE KERALA STATE FINANCIAL ENTERPRISES LIMITED, THRISSUR
Shri Inturi Rama Rao (Accountant Member), Shri Sandeep Singh Karhail (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, THRISSUR vs THE KERALA STATE FINANCIAL ENTERPRISES LIMITED, THRISSUR
SOCIETY FOR RURAL IMPROVEMENT,PALAKKAD vs ACIT, EXEMPTION CIRCLE, PALAKKAD
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
SOCIETY FOR RURAL IMPROVEMENT,PALAKKAD vs ACIT, EXEMPTION CIRCLE, KOCHI
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
SOCIETY FOR RURAL IMPROVEMENT,PALAKKAD vs ACIT, EXEMPTION CIRCLE, KOCHI
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
M/S SOCIETY FOR RURAL IMPROVEMENT,PALAKKAD vs ACIT. EXEMPTION CIRCLE, KOCHI
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
